High Courts06 Aug 2015Allowed
Mazagon Dock Ltd. Vs The Regional Director, E.S.I. Corporation and Others
Karnataka High Court · (2015) 147 FLR 275
Employees State Insurance Act, 1948 - Section 75, 85(b)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 79 of 219
High Courts06 Aug 2015Allowed
Chandpasha Vs The State
Karnataka High Court · (2015) 4 AKR 746 : (2015) 4 KCCR 3594
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 25, 42, 42(1), 42(2)
High Courts06 Aug 2015Dismissed
Shoba P. and Others Vs Mohini and Others
Karnataka High Court · (2016) 1 AKR 371 : (2015) ILR Kar 4007 : (2015) 6 KarLJ 353
Karnataka Panchayat Raj Act, 1993 - Section 45, 5, 52, 53, 53(1)
High Courts06 Aug 2015Allowed
Sugappa and Others Vs Shivashankerappa and Others
Karnataka High Court · (2015) ILR (Kar) 4851 : (2015) 4 KCCR 3499
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151, 96
High Courts06 Aug 2015
Commissioner of Service Tax-I Vs United Pizza Restaurant Pvt. Ltd.
Karnataka High Court · (2015) 08 KAR CK 0101
High Courts06 Aug 2015Dismissed
Rajashekharappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 138
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 299
High Courts06 Aug 2015Dismissed
The Union of India and Others Vs Mahaboobi and Others
Karnataka High Court · (2015) 08 KAR CK 0026
High Courts05 Aug 2015Dismissed
S.R. Narayanamurthy Vs Poornapragna House Building Co-operative Society and Others
Karnataka High Court · (2015) 5 KarLJ 462
Constitution of India, 1950 - Article 12Right to Information Act, 2005 - Section 2(h)
High Courts05 Aug 2015Dismissed
Yankappa Vs The City Municipal Council, Gangavathi
Karnataka High Court · (2015) 08 KAR CK 0397
Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1974 - Section 16
High Courts05 Aug 2015Allowed
Veena Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 415 : (2015) 6 KarLJ 74
Information Technology Act, 2000 - Section 66(a)Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 13, 3, 3(1)Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts05 Aug 2015Disposed off
Jagadguru Moorusavirmath Vidya Vardhak Sangh Vs Prakash and Others
Karnataka High Court · (2015) 08 KAR CK 0318
High Courts05 Aug 2015Dismissed
Pinjara Kasim Sab Vs Pinjara Sanna Mabu Sab and Others
Karnataka High Court · (2015) 08 KAR CK 0317
Evidence Act, 1872 - Section 73Registration Act, 1908 - Section 17, 17(1), 49
High Courts05 Aug 2015Dismissed
Gajendra and Others Vs State
Karnataka High Court · (2015) 6 KarLJ 221
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 114, 27Penal Code, 1860 (IPC) - Section 302, 34, 392
High Courts05 Aug 2015Allowed
Basavaraj and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 151, 173, 2(d), 313, 374Electricity Act, 2003 - Section 135, 135, 135, 135(1)(b), 136
High Courts05 Aug 2015Disposed off
Girivartha Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0251
High Courts05 Aug 2015Dismissed
Raghuchandra Vs Senior Divisional Manager, Life Insurance Corporation of India
Karnataka High Court · (2015) 4 AKR 596 : (2016) LabIC 277
High Courts05 Aug 2015Disposed off
Kothanayagi Vs B. Anand
Karnataka High Court · (2015) 08 KAR CK 0248
High Courts05 Aug 2015Dismissed
Salimabi Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0246
Karnataka Land Reforms Act, 1961 - Section 48-AKarnataka Land Revenue Act, 1964 - Section 136, 136(2)
High Courts05 Aug 2015Allowed
Kenchappa Vs Gowramma
Karnataka High Court · (2015) 08 KAR CK 0244
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 6 Rule 17, Order 7 Rule 14(3), 151, 96
High Courts05 Aug 2015Dismissed
Gulabsha Vs Mahammadyusuf and Others
Karnataka High Court · (2015) 08 KAR CK 0241
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 96