High Courts05 Aug 2015Allowed

Adeappa Vs The State of Karnataka

Karnataka High Court · (2015) 08 KAR CK 0235

Arms Act, 1959 - Section 25, 27, 5Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Evidence Act, 1872 - Section 114, 27
High Courts04 Aug 2015Partly Allowed

State Vs Jagadish and Others

Karnataka High Court · (2015) 6 KarLJ 586

Criminal Procedure Code, 1973 (CrPC) - Section 357, 428Penal Code, 1860 (IPC) - Section 307, 326, 34, 450