High Courts21 Jul 2015Disposed off

Rama and Others Vs Sharadha

Karnataka High Court · (2016) 1 AKR 717

Constitution of India, 1950 - Article 226, 227Guardians and Wards Act, 1890 - Section 10, 11, 12, 13, 17Hindu Minority and Guardianship Act, 1956 - Section 13, 6
High Courts21 Jul 2015Allowed

Mir Arif Ali Vs State of Karnataka

Karnataka High Court · (2015) 4 AKR 166

Criminal Procedure Code, 1973 (CrPC) - Section 178, 239, 407Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 3, 5