High Courts20 Jul 2015Dismissed
D. Venkatesh Vs Jayappa Reddy and Others
Karnataka High Court · (2015) 07 KAR CK 0352
Contract Act, 1872 - Section 215
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 92 of 219
High Courts20 Jul 2015Allowed
Naveen and Others Vs State
Karnataka High Court · (2015) 5 KarLJ 574
Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 201, 302
High Courts20 Jul 2015
Annappa and Others Vs Satinder Kumar Gyanchand and Others
Karnataka High Court · (2015) 07 KAR CK 0248
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jul 2015Dismissed
T.R. Abdul Gani and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190, 200, 227, 397(1)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 494
High Courts20 Jul 2015Disposed off
Varman Aviation Pvt. Ltd. and Others Vs Hindustan Aeronautics Limited
Karnataka High Court · (2015) 5 KarLJ 292
Constitution of India, 1950 - Article 12, 14, 226, 227
High Courts20 Jul 2015Dismissed
Jagadish Vs Narayan and Others
Karnataka High Court · (2015) 07 KAR CK 0154
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(A), Order 26 Rule 18, 151
High Courts20 Jul 2015Partly Allowed
Shivaram and Others Vs Salauddin Sayed Ali and Others
Karnataka High Court · (2015) 4 AKR 36
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jul 2015Allowed
Muniswamy and Others Vs J. Vijay Kumar
Karnataka High Court · (2015) 4 AKR 119
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 11(2), 11(3), 24(b)
High Courts20 Jul 2015Dismissed
Sushma Sanjappa Vs Visvesvaraya Technological University, Belgaum and Others
Karnataka High Court · (2015) 4 AKR 437
Constitution of India, 1950 - Article 226, 227
High Courts17 Jul 2015Partly Allowed
Savithri and Others Vs Afsarhusen and Others
Karnataka High Court · (2015) 07 KAR CK 0379
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 26 Rule 4, Order 26 Rule 4A, 151
High Courts17 Jul 2015Disposed off
Mahantesh and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0371
High Courts17 Jul 2015Allowed
Gangawa and Others Vs Chandrashekhar Sidram Galagali and Others
Karnataka High Court · (2015) 07 KAR CK 0370
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3), 151
High Courts17 Jul 2015Allowed
Siddappa V. Annigeri and Others Vs Abdul Rehaman and Others
Karnataka High Court · (2015) 07 KAR CK 0368
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(1)Motor Vehicles Act, 1988 - Section 166
High Courts17 Jul 2015Dismissed
New India Assurance Co. Ltd. Vs Hanumantha Reddy and Others
Karnataka High Court · (2015) 07 KAR CK 0367
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11Motor Vehicles Act, 1988 - Section 173(1)
High Courts17 Jul 2015Dismissed
Amjadulla Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 269
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(xiv)
High Courts17 Jul 2015Dismissed
Sharadamma P. and Others Vs Harisha and Others
Karnataka High Court · (2015) 4 AKR 850 : (2015) 3 KCCR 2849
High Courts17 Jul 2015Dismissed
Mohammad Sharif and Others Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0247
Karnataka Fire Force Act, 1964 - Section 2(27), 2(7)Wild Life (Protection) Act, 1972 - Section 17A, 17A, 61
High Courts17 Jul 2015Dismissed
B. Narayana Rao Vs Syndicate Bank
Karnataka High Court · (2015) ILR (Kar) 4317
High Courts17 Jul 2015Dismissed
Gangadharappa Vs J.M. Ramaiah and Others
Karnataka High Court · (2015) 07 KAR CK 0241
High Courts17 Jul 2015Partly Allowed
Dasappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304(II), 326, 34