High Courts08 Dec 2015Dismissed
C.K. Somashekar Vs D.R. Mamatha
Karnataka High Court · (2015) 12 KAR CK 0042
Hindu Marriage Act, 1955 - Section 13(1)(i)(a), 13(1)(ia), 13(1)(i-a), 28
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 8 of 219
High Courts08 Dec 2015Dismissed
H.M. Shantha Vs State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(1), 401Penal Code, 1860 (IPC) - Section 420, 482
High Courts08 Dec 2015Dismissed
T. Ramanna and Others Vs Lakshmidevamma and Others
Karnataka High Court · (2016) 2 KarLJ 305
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, Order 8 Rule 8, Order 9 Rule 13, 151
High Courts08 Dec 2015Partly Allowed
Ramesh Chandra Dutt Vs Basappa and Others
Karnataka High Court · (2015) 12 KAR CK 0009
High Courts07 Dec 2015Dismissed
Zainuddin and Others Vs Arjun Kumar Goel and Others
Karnataka High Court · (2015) 12 KAR CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 161
High Courts07 Dec 2015
State by Rural Police and Others Vs Rangappa and Others
Karnataka High Court · (2015) 12 KAR CK 0127
Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts07 Dec 2015Allowed
The Divisional Manager, National Insurance Co. Ltd. Vs Mangala and Others
Karnataka High Court · (2015) 12 KAR CK 0119
Motor Vehicles Act, 1988 - Section 147Penal Code, 1860 (IPC) - Section 306, 309Workmens Compensation Act, 1923 - Section 3
High Courts07 Dec 2015Partly Allowed
K.S. Nagendra Prasad Vs K. Aboobacker
Karnataka High Court · (2015) 12 KAR CK 0106
High Courts07 Dec 2015Partly Allowed
Beeramma and Others Vs Nagaraju and Others
Karnataka High Court · (2015) 12 KAR CK 0089
Motor Vehicles Act, 1988 - Section 166
High Courts07 Dec 2015Partly Allowed
Prasad Financiers Vs K. Aboobacker
Karnataka High Court · (2015) 12 KAR CK 0076
High Courts07 Dec 2015Allowed
Swati Pai Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 107, 306, 309Succession Act, 1925 - Section 372
High Courts07 Dec 2015Disposed Off
Mateen Ahmed Vs Director of Municipal Administration
Karnataka High Court · (2015) 12 KAR CK 0032
High Courts07 Dec 2015Dismissed
Coastal Marine Construction and Engineering Limited Vs Mangalore Refinery and Petrochemicals Limited and Others
Karnataka High Court · (2015) 12 KAR CK 0028
High Courts07 Dec 2015Partly Allowed
Shama and Others Vs Mahantappa and Others
Karnataka High Court · (2015) 12 KAR CK 0022
Motor Vehicles Act, 1988 - Section 163-A
High Courts04 Dec 2015Disposed Off
Jitendra Prasad Vs Dalbir Singh Kataria and Others
Karnataka High Court · (2015) 12 KAR CK 0184
Air Force Act, 1950 - Section 121, 124, 125, 125(2)Criminal Procedure Code, 1973 (CrPC) - Section 475Penal Code, 1860 (IPC) - Section 324, 341, 504, 506
High Courts04 Dec 2015Dismissed
Doddappa Hullappa Waded Vs Shivalingappa and Others
Karnataka High Court · (2015) 12 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Section 100, 11, 12Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 12, 14, 5
High Courts04 Dec 2015Partly Allowed
Hulagappa Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0171
Criminal Procedure Code, 1973 (CrPC) - Section 221, 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 306, 323, 34, 498A
High Courts04 Dec 2015Dismissed
Basavarajayya Swamy Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0162
Constitution of India, 1950 - Article 14, 21, 22(5)Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 13, 2, 3, 3(1)
High Courts04 Dec 2015
United India Insurance Co. Ltd. and Others Vs Kashappa and Others
Karnataka High Court · (2015) 12 KAR CK 0136