High Courts11 Dec 2015Disposed Off
Raghavendra Swamy Mutt and Others Vs Uttaradi Mutt and Others
Karnataka High Court · (2015) 12 KAR CK 0096
Civil Procedure Code, 1908 (CPC) - Section 151
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 6 of 219
High Courts11 Dec 2015Dismissed
M.R. Somashekara Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0046
Penal Code, 1860 (IPC) - Section 302, 304, 34, 341
High Courts11 Dec 2015Partly Allowed
Kondamma and Others Vs The Proprietor, Bajwa Road Lines and Others
Karnataka High Court · (2015) 12 KAR CK 0043
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
Ramegowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 119, 120B, 167, 218Prevention of Corruption Act, 1988 - Section 13(1)(b)(d), 13(2), 9
High Courts11 Dec 2015
Mallappa and Others Vs Union of India
Karnataka High Court · (2015) 12 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161(3)Railways Act, 1989 - Section 123(c), 123(c)(2), 124-A, 2(29)
High Courts11 Dec 2015Allowed
R. Manthra Murthy Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 101, 102, 114(g)Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(2)
High Courts11 Dec 2015Partly Allowed
Subhasini and Others Vs Royal Sundaram Alliance Insu. Co. Ltd. and Others
Karnataka High Court · (2015) 12 KAR CK 0019
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
Kirtivan D. Kotian Vs Mohan Singh and Others
Karnataka High Court · (2015) 12 KAR CK 0018
High Courts11 Dec 2015Partly Allowed
Srinivasa C.P. Vs Shashi Kumar and Others
Karnataka High Court · (2015) 12 KAR CK 0006
Motor Vehicles Act, 1988 - Section 166
High Courts10 Dec 2015
Darshan T.S. Vs The State of Karnataka
Karnataka High Court · (2016) 1 KCCR 540
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 65-A
High Courts10 Dec 2015
New India Assurance Co. Ltd. and Others Vs Rajani and Others
Karnataka High Court · (2015) 12 KAR CK 0172
Employees State Insurance Act, 1948 - Section 61Evidence Act, 1872 - Section 40, 41, 42, 43Motor Vehicles Act, 1988 - Section 147, 147(1), 147(1)(b), 149, 167
High Courts10 Dec 2015Dismissed
The Managing Director, K.S.R.T.C. Central Office Vs Jayamma and Others
Karnataka High Court · (2015) 12 KAR CK 0170
Motor Vehicles Act, 1988 - Section 166, 81
High Courts10 Dec 2015Dismissed
P. Anjinayalu Vs Nagireddy and Others
Karnataka High Court · (2015) 12 KAR CK 0164
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, 151
High Courts10 Dec 2015Allowed
Sunil Kumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0163
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 428, 482
High Courts10 Dec 2015Dismissed
Sharada Krishnapa Vs Jhansi R. and Others
Karnataka High Court · (2015) 12 KAR CK 0148
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11
High Courts10 Dec 2015
Ranajit Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0130
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts10 Dec 2015Dismissed
The Divisional Controller North West Karnataka Road Transport Corporation Vs Mahantesh
Karnataka High Court · (2016) 149 FLR 70 : (2016) 1 KarLJ 307
Industrial Disputes Act, 1947 - Section 10(4-A), 17B
High Courts10 Dec 2015Dismissed
Spurit and Others Vs Shivanand Virupaxi Murakibhavi and Others
Karnataka High Court · (2015) 12 KAR CK 0123
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, 151
High Courts10 Dec 2015Allowed
Ishwar Vs Irappa
Karnataka High Court · (2016) 1 KarLJ 316
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3, Order 6 Rule 17, 151
High Courts10 Dec 2015Allowed
Karthik Hegde and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 7