COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 4 of 219

High Courts15 Dec 2015Dismissed

Kantharaju Vs State by Karnataka Lokayuktha Police and Others

Karnataka High Court · (2016) 2 KarLJ 457

Criminal Procedure Code, 1973 (CrPC) - Section 196, 197, 219, 220, 482Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(1)(e), 13(2), 17

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High Courts15 Dec 2015Dismissed

Sree Jayalakshmi Textiles and Others Vs International Asset Reconstruction Company Private Limited and Others

Karnataka High Court · (2016) AIR (Kar) 40 : (2016) 1 AKR 836 : (2016) 2 KarLJ 398

Banking Regulation Act, 1949 - Section 9Constitution of India, 1950 - Article 300ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 30

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High Courts15 Dec 2015Partly Allowed

Mala and Others Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0166

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 428Penal Code, 1860 (IPC) - Section 366

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High Courts15 Dec 2015

The Commissioner of Income Tax Vs Bagalkot Town Development Authority

Karnataka High Court · (2015) 12 KAR CK 0160

Income Tax Act, 1961 - Section 10(20), 11, 11(1), 11(1)(a), 11(1)(b)

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High Courts15 Dec 2015Allowed

Y. Basavaraj and Others Vs The Commissioner for Cane Development & Director of Sugars in Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0157

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High Courts15 Dec 2015Allowed

Ashish Mehrotra and Others Vs Metrocorp and Others

Karnataka High Court · (2015) 12 KAR CK 0156

Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 3(1)(b)

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High Courts15 Dec 2015Allowed

N. Chandrashekar Reddy Vs Gorlappa and Others

Karnataka High Court · (2015) 12 KAR CK 0155

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High Courts15 Dec 2015Dismissed

Ravi Vs Laxmavva and Others

Karnataka High Court · (2015) 12 KAR CK 0140

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1

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High Courts15 Dec 2015Partly Allowed

Jabeen Taj and Others Vs Madhusudhan C. and Others

Karnataka High Court · (2015) 12 KAR CK 0139

Motor Vehicles Act, 1988 - Section 166

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High Courts15 Dec 2015

The Bajaj Allianz General Insurance Company Limited Vs Venkatachala Shastri and Others

Karnataka High Court · (2015) 12 KAR CK 0084

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High Courts15 Dec 2015Disposed Off

Sanjeevkumar and Others Vs Gulbarga Electricity Supply Company Limited and Others

Karnataka High Court · (2015) 12 KAR CK 0079

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo)(bb)

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High Courts15 Dec 2015Dismissed

The State Vs Mohan Sathu Malagi

Karnataka High Court · (2015) 12 KAR CK 0075

Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts15 Dec 2015Partly Allowed

H.P. Rajakumar and Others Vs Madaraje Ars and Others

Karnataka High Court · (2015) 12 KAR CK 0074

Motor Vehicles Act, 1988 - Section 166

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High Courts15 Dec 2015Allowed

Karnataka State Board of Wakf and Others Vs The Deputy Commissioner, Bangalore Rural District and Others

Karnataka High Court · (2015) 12 KAR CK 0065

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Waqf Act, 1995 - Section 3(r)

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High Courts15 Dec 2015Allowed

Arup Dutta and Others Vs Metrocorp and Others

Karnataka High Court · (2015) 12 KAR CK 0064

Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 3(1)(b)

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High Courts15 Dec 2015Partly Allowed

Mahadevamma and Others Vs N. Vishwanatha and Others

Karnataka High Court · (2015) 12 KAR CK 0045

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High Courts15 Dec 2015

The Manager, National Insurance Company Ltd. and Others Vs Shruthi V.A. and Others

Karnataka High Court · (2015) 12 KAR CK 0037

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High Courts15 Dec 2015Partly Allowed

Kamalabai and Others Vs Maqbool Ahammed and Others

Karnataka High Court · (2015) 12 KAR CK 0012

Motor Vehicles Act, 1988 - Section 166

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High Courts15 Dec 2015Partly Allowed

K.A. Ramakrishna and Others Vs V.R. Ananda and Others

Karnataka High Court · (2015) 12 KAR CK 0011

Motor Vehicles Act, 1988 - Section 166

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High Courts14 Dec 2015Partly Allowed

K. Nagaraj and Others Vs Jahangir Basha and Others

Karnataka High Court · (2015) 12 KAR CK 0203

Motor Vehicles Act, 1988 - Section 166

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