High Courts14 Dec 2015Allowed
The Union of India and Others Vs Basanagouda and Others
Karnataka High Court · (2015) 12 KAR CK 0174
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 5 of 219
High Courts14 Dec 2015
The Commissioner of Income Tax and Others Vs Karnataka Vikas Grameen Bank
Karnataka High Court · (2016) 282 CTR 517
Income Tax Act, 1961 - Section 14A, 36(1)(viia), 36(1)(viii), 41(1)
High Courts14 Dec 2015Allowed
S. Sathishkumar and Others Vs G.V. Chandra Shekar and Others
Karnataka High Court · (2015) 12 KAR CK 0149
Motor Vehicles Act, 1988 - Section 166
High Courts14 Dec 2015Dismissed
The Legal Manager, IFFCO Tokio General Insurance Company Limited and Others Vs Muniraju and Others
Karnataka High Court · (2015) 12 KAR CK 0143
Motor Vehicles Act, 1988 - Section 163A
High Courts14 Dec 2015Dismissed
Y. Chennamma Vs T. Laxman Rao
Karnataka High Court · (2015) 12 KAR CK 0080
High Courts14 Dec 2015Partly Allowed
Poonacha P.D. and Others Vs Jahangir Basha and Others
Karnataka High Court · (2015) 12 KAR CK 0017
Motor Vehicles Act, 1988 - Section 166
High Courts14 Dec 2015Allowed
Ghudusab @ Gousemohiddin Aminsab Burdi Vs Ghudusab Imamsab Burdi (since Deceased by LRs)
Karnataka High Court · (2016) 3 KCCR 2325
High Courts11 Dec 2015Allowed
Akbar and Others Vs State by Udayagiri Police
Karnataka High Court · (2015) 12 KAR CK 0168
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(2)(c), 41, 41(2), 42, 42(1)
High Courts11 Dec 2015Disposed Off
Nabisab and Others Vs Shivappa and Others
Karnataka High Court · (2016) 1 AKR 825
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, Order 8 Rule 1, 151Penal Code, 1860 (IPC) - Section 149, 304(A)
High Courts11 Dec 2015Partly Allowed
Divisional Manager, The National Insurance Co. Ltd. Vs Laxmi Bai and Others
Karnataka High Court · (2015) 12 KAR CK 0158
Motor Vehicles Act, 1988 - Section 134(c)Penal Code, 1860 (IPC) - Section 279, 304(a)
High Courts11 Dec 2015Partly Allowed
B.K. Borappa Vs The TATA AIG Gen. Ins. Co. Ltd. and Others
Karnataka High Court · (2015) 12 KAR CK 0147
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
The Mysore and Chamarajnagar District Central Co-Operative Bank Ltd. Vs The Deputy Labour Commissioner Cum Recovery Authority and Others
Karnataka High Court · (2015) 12 KAR CK 0144
Industrial Disputes Act, 1947 - Section 33(c)(1)
High Courts11 Dec 2015Partly Allowed
A.M. Shivanna and Others Vs The Managing Director B.M.T.C. and Others
Karnataka High Court · (2015) 12 KAR CK 0133
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Disposed Off
Ramachndra Shankar Badiger Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0125
High Courts11 Dec 2015Disposed Off
The Raichur Officers and Citizens Recreation Centre Vs The Deputy Commissioner, Raichur and Others
Karnataka High Court · (2016) 1 AKR 466
Karnataka Societies Registration Act, 1960 - Section 21, 25
High Courts11 Dec 2015Partly Allowed
Mahadeva Deshi and Others Vs Cholamandala M.S. General Insu. Co. Ltd. and Others
Karnataka High Court · (2016) 1 AKR 553
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
Oriental Insurance Company Limited Vs Jayalakshmi and Others
Karnataka High Court · (2015) 12 KAR CK 0121
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
B.H. Jagadish and Others Vs B.E. Suresh and Others
Karnataka High Court · (2015) 12 KAR CK 0098
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Partly Allowed
Jyothirmoy and Others Vs The Managing Director, B.M.T.C. Central Office and Others
Karnataka High Court · (2016) 1 AKR 480
Motor Vehicles Act, 1988 - Section 166