High Courts16 Dec 2015Dismissed

Annappa Shivappa Halijole Vs The State of Karnataka

Karnataka High Court · (2015) 12 KAR CK 0153

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)