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Karnataka High Court judgments, 2015

4,370 judgments · page 2 of 219

High Courts18 Dec 2015Allowed

Prabhakar Murthy Vs S.G. Shankaraiah

Karnataka High Court · (2015) 12 KAR CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 374(3), 397, 401Evidence Act, 1872 - Section 114Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 118(b), 138, 139
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High Courts18 Dec 2015Allowed

Francis Cyril C. Cunha Vs Lydia Jane D''cunha

Karnataka High Court · (2015) 12 KAR CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 125(3), 239, 397Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 15, 18, 2(o), 20
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High Courts17 Dec 2015Allowed

Naresh and Others Vs Amritlal

Karnataka High Court · (2015) 12 KAR CK 0205

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 403, 405, 415, 420, 423
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High Courts17 Dec 2015Dismissed

M. Srinivas and Others Vs Ashok Babu

Karnataka High Court · (2015) 12 KAR CK 0138

Dowry Prohibition Act, 1961 - Section 3, 4Guardians and Wards Act, 1890 - Section 24Negotiable Instruments Act, 1881 (NI) - Section 138
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