High Courts02 Dec 2015
The Divisional Controller, Karnataka State Road, Transport Corporation Vs Shivashankara Kwaradi
Karnataka High Court · (2015) 12 KAR CK 0165
Industrial Disputes Act, 1947 - Section 10(1)(d), 11-A
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 10 of 219
High Courts02 Dec 2015Dismissed
The Management of NWKRTC Vs Ramachandra
Karnataka High Court · (2015) 12 KAR CK 0145
Industrial Disputes Act, 1947 - Section 10(4-A), 32(2)(b), 33(2), 33(2)(b), 33(c)(2)
High Courts02 Dec 2015Partly Allowed
R.N. Shivakumar Vs K.C. Rajesh and Others
Karnataka High Court · (2015) 12 KAR CK 0117
High Courts02 Dec 2015Dismissed
North West Karnataka Road Transport Corporation Vs Shrikant Lakshamappa Illigar and Others
Karnataka High Court · (2015) 12 KAR CK 0055
Industrial Disputes Act, 1947 - Section 10(1(C), 10(1)(C)
High Courts02 Dec 2015Dismissed
Patreppa Vs Balappa and Others
Karnataka High Court · (2015) 12 KAR CK 0041
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts02 Dec 2015
Commissioner of Income Tax TDS and Others Vs Bharat Hotels Limited
Karnataka High Court · (2015) 12 KAR CK 0035
Income Tax Act, 1961 - Section 143(3), 147, 148, 153, 153(1)
High Courts02 Dec 2015Partly Allowed
Govindamma Vs Shiva Neshan and Others
Karnataka High Court · (2015) 12 KAR CK 0030
Motor Vehicles Act, 1988 - Section 166
High Courts02 Dec 2015Dismissed
Autograde International Private Limited and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 228
Constitution of India, 1950 - Article 19Motor Vehicles Act, 1988 - Section 110(1), 111(1), 4, 41, 41(4)
High Courts02 Dec 2015Allowed
The Divisional Controller Vs Jayaramu
Karnataka High Court · (2015) 12 KAR CK 0001
Industrial Disputes Act, 1947 - Section 10(4-A), 33(2)(b)
High Courts01 Dec 2015Disposed Off
Uma Bai and Others Vs Lakshmidevi
Karnataka High Court · (2015) 12 KAR CK 0186
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts01 Dec 2015Dismissed
Siddamma and Others Vs Umakant
Karnataka High Court · (2015) 12 KAR CK 0179
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts01 Dec 2015Partly Allowed
Shashikal Bai and Others Vs S.P. Ashok and Others
Karnataka High Court · (2015) 12 KAR CK 0137
Motor Vehicles Act, 1988 - Section 166
High Courts01 Dec 2015Allowed
S.N. Hegde Vs The Lokayukta and Others
Karnataka High Court · (2015) 12 KAR CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 14, 17, 7
High Courts01 Dec 2015Disposed Off
S. Manik Vs Life Insurance Corporation of India
Karnataka High Court · (2016) 1 AKR 386
High Courts01 Dec 2015Disposed Off
Basavaraja Rice Tech Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0109
High Courts01 Dec 2015Disposed Off
Umashankar Industries Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0108
High Courts01 Dec 2015Dismissed
The Reliance General Insurance Co. Ltd. Vs Shilpa Kom Nagraj Kuravatti and Others
Karnataka High Court · (2015) 12 KAR CK 0107
High Courts01 Dec 2015Disposed Off
Veena G.R. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0104
High Courts01 Dec 2015Dismissed
Kamal Premanand Samant and Others Vs Sonubai Mansing Nalavade and Others
Karnataka High Court · (2015) 12 KAR CK 0088
High Courts01 Dec 2015
Ranbir Singh Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 409, 417, 420