High Courts27 Nov 2015Partly Allowed
Sujatha Vs N. Byre Gowda and Others
Karnataka High Court · (2015) 11 KAR CK 0355
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 12 of 219
High Courts27 Nov 2015Allowed
Praveen and Others Vs Principal Chief Conservator of Forests and Others
Karnataka High Court · (2015) 11 KAR CK 0354
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts27 Nov 2015Allowed
Ezaz Vs The State
Karnataka High Court · (2016) 1 KarLJ 595
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 64Penal Code, 1860 (IPC) - Section 302
High Courts27 Nov 2015Dismissed
Hanumantharayappa and Others Vs Manjunath S. and Others
Karnataka High Court · (2015) 11 KAR CK 0344
Motor Vehicles Act, 1988 - Section 166
High Courts27 Nov 2015Allowed
R. Srinivasan and Others Vs State
Karnataka High Court · (2015) 11 KAR CK 0340
Constitution of India, 1950 - Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161(2), 313, 374Evidence Act, 1872 - Section 101, 102, 114(g), 132
High Courts27 Nov 2015Allowed
Sharanabasappa Vs Umesh
Karnataka High Court · (2015) 11 KAR CK 0310
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 64(1)Karnataka Stamp Act, 1957 - Section 33, 34, 36
High Courts27 Nov 2015Dismissed
Pramila M. and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KarLJ 3
Constitution of India, 1950 - Article 10, 14, 243(w), 243-C, 243-C(4)Karnataka Municipal Corporations Act, 1976 - Section 10, 2, 2(7), 7, 7(1)
High Courts27 Nov 2015Allowed
Infosys Technologies Ltd. and Others Vs Insurance Regulatory Development Authority and Others
Karnataka High Court · (2016) 1 AKR 860
Insurance Act, 1938 - Section 64, 64U(2), 64UC
High Courts27 Nov 2015Dismissed
S. Ramaswamy and Others Vs B.T. Govindashetty and Others
Karnataka High Court · (2015) 11 KAR CK 0293
Karnataka Panchayat Raj Act, 1993 - Section 62
High Courts27 Nov 2015Dismissed
Chennamma and Others Vs The Oriental Insurance Company Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0292
Motor Vehicles Act, 1988 - Section 131, 163(a), 163-A, 3
High Courts27 Nov 2015Partly Allowed
Narayana Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0284
High Courts27 Nov 2015Dismissed
Manohar Dayaram Chatlani and Others Vs Parvathamma and Others
Karnataka High Court · (2015) 11 KAR CK 0283
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts27 Nov 2015Dismissed
Imran Ahmed Vs State
Karnataka High Court · (2015) 11 KAR CK 0282
Arms Act, 1959 - Section 25, 3Penal Code, 1860 (IPC) - Section 120B, 121, 121A, 122, 123Unlawful Activities (Prevention) Act, 1967 - Section 10, 12, 13, 15, 16
High Courts27 Nov 2015Disposed Off
The Divisional Controller, NWKRTC Bijapur Vs Balachanda
Karnataka High Court · (2015) 11 KAR CK 0280
Industrial Disputes Act, 1947 - Section 17, 33(c)(2)
High Courts27 Nov 2015Disposed Off
Gollalappa and Others Vs The State and Others
Karnataka High Court · (2015) 11 KAR CK 0144
Constitution of India, 1950 - Article 300A
High Courts27 Nov 2015Allowed
Ramakka and Others Vs Nil
Karnataka High Court · (2015) 11 KAR CK 0141
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Succession Act, 1925 - Section 276, 372
High Courts27 Nov 2015Dismissed
Savithramma Vs Gangaraju
Karnataka High Court · (2015) 11 KAR CK 0140
Guardians and Wards Act, 1890 - Section 10
High Courts27 Nov 2015Dismissed
Bharathi Prakash and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0139
High Courts27 Nov 2015Disposed Off
B.B. Jyothi Fisheries and Others Vs The Union of India and Others
Karnataka High Court · (2015) 11 KAR CK 0128
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts27 Nov 2015Dismissed
H.C. Vimala Vs The Commandant, Command Hospital and Others
Karnataka High Court · (2015) 11 KAR CK 0127