High Courts27 Nov 2015Disposed Off
H.R. Gururaj Rao Vs H.K. Gundachar and Others
Karnataka High Court · (2015) 11 KAR CK 0118
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 13 of 219
High Courts27 Nov 2015
Jambalmma and Others Vs T. Ramana Reddy and Others
Karnataka High Court · (2015) 11 KAR CK 0103
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33, 96Specific Relief Act, 1963 - Section 16(c), 21
High Courts27 Nov 2015
High Court of Karnataka Vs Chandrashekar N. Sirur
Karnataka High Court · (2015) 11 KAR CK 0100
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, 151, 47, 96Contempt of Courts Act, 1971 - Section 15, 15(1), 20Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts27 Nov 2015Allowed
R. Shankar and Others Vs L.J. Malathi and Others
Karnataka High Court · (2015) 11 KAR CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(1)(a), 200, 202, 204Penal Code, 1860 (IPC) - Section 120B, 149, 307, 375, 376
High Courts27 Nov 2015Dismissed
B.V. Srinivasa and Others Vs Vinyasa Engineers Private Limited
Karnataka High Court · (2015) 11 KAR CK 0083
High Courts27 Nov 2015Allowed
Union of India and Others Vs B.V. Chandramma
Karnataka High Court · (2015) 11 KAR CK 0082
High Courts27 Nov 2015Allowed
Raghunath Vishwanath Deshpande and Others Vs Karnataka Lokayuktha Police and Others
Karnataka High Court · (2015) 11 KAR CK 0080
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 197, 197(1), 200, 202Penal Code, 1860 (IPC) - Section 21, 34, 409, 417, 420
High Courts27 Nov 2015Partly Allowed
Srinivas Vs R. Babu and Others
Karnataka High Court · (2015) 11 KAR CK 0053
High Courts27 Nov 2015Dismissed
The Divisional Controller, NWKRTC, Belgaum Division Vs Deepak
Karnataka High Court · (2015) 11 KAR CK 0042
High Courts27 Nov 2015Dismissed
N. Radhakrishna Vs The Commandant, Air Force Technical College and Others
Karnataka High Court · (2015) 11 KAR CK 0014
Constitution of India, 1950 - Article 14, 39(d)
High Courts27 Nov 2015
K. Manjunath and Others Vs G. Avalappa and Others
Karnataka High Court · (2015) 11 KAR CK 0013
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, 100, 144, 151, 96
High Courts27 Nov 2015Dismissed
Parusharam Vs The State
Karnataka High Court · (2015) 11 KAR CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts26 Nov 2015Partly Allowed
The Manager Authorised Signatory Vs Shivanand Shankar and Others
Karnataka High Court · (2015) 11 KAR CK 0353
Motor Vehicles Act, 1988 - Section 128, 163A, 163-A
High Courts26 Nov 2015Disposed Off
Tarakanth Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0349
High Courts26 Nov 2015Allowed
M. Pitchaiah and Others Vs K.S. Periyaswamy
Karnataka High Court · (2015) 11 KAR CK 0304
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 197, 482Negotiable Instruments Act, 1881 (NI) - Section 141
High Courts26 Nov 2015Partly Allowed
Ramesh Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0303
Penal Code, 1860 (IPC) - Section 323, 324, 34, 354, 355
High Courts26 Nov 2015Allowed
The Divisional Controller BMTC Volvo Division Vs Rajesab Talachoor
Karnataka High Court · (2015) 11 KAR CK 0294
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts26 Nov 2015
Laxmawwa and Others Vs Sunil and Others
Karnataka High Court · (2015) 11 KAR CK 0290
High Courts26 Nov 2015Dismissed
Shankaregowda Vs A. Thimmegowda
Karnataka High Court · (2015) 11 KAR CK 0287
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts26 Nov 2015Dismissed
Prema and Others Vs Kariyamma and Others
Karnataka High Court · (2015) 11 KAR CK 0218