High Courts01 Dec 2015Partly Allowed
Prema. B.D. and Others Vs Sathyananda Rao and Others
Karnataka High Court · (2015) 12 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 11 of 219
High Courts01 Dec 2015Allowed
Bibi Salma Vs Mahesh and Others
Karnataka High Court · (2015) 12 KAR CK 0031
High Courts01 Dec 2015Dismissed
Mansoor Ali Vs The State and Others
Karnataka High Court · (2015) 12 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 143, 147, 149, 323
High Courts01 Dec 2015
Gagan and Others Vs Manoj and Others
Karnataka High Court · (2015) 12 KAR CK 0003
High Courts01 Dec 2015Partly Allowed
Venkatesh and Others Vs Munithimmaiah and Others
Karnataka High Court · (2015) 12 KAR CK 0002
Motor Vehicles Act, 1988 - Section 166
High Courts30 Nov 2015Disposed Off
REI Electronics Pvt. Ltd. and Others Vs State Bank of India, Stressed Assets Management Group Branch and Others
Karnataka High Court · (2015) 11 KAR CK 0350
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts30 Nov 2015Dismissed
Katariya Cloth Emporium and Others Vs Premchand and Others
Karnataka High Court · (2016) 2 KarLJ 95 : (2016) 1 RCR(Rent) 242
Evidence Act, 1872 - Section 116Karnataka Rent Act, 1999 - Section 27(2)(i), 27(2)(r)
High Courts30 Nov 2015Dismissed
Lakshmamma and Others Vs Roopesh B. and Others
Karnataka High Court · (2015) 11 KAR CK 0341
High Courts30 Nov 2015Dismissed
The Central Board of Trustees Vs Manjunath Rao T.
Karnataka High Court · (2015) 11 KAR CK 0289
High Courts30 Nov 2015Disposed Off
Ashwini L.S. Vs New Extension Police Station (NEPS) and Others
Karnataka High Court · (2015) 11 KAR CK 0129
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 498-A, 504, 506
High Courts30 Nov 2015Dismissed
Nagu and Others Vs Gurupad and Others
Karnataka High Court · (2015) 11 KAR CK 0125
High Courts30 Nov 2015Partly Allowed
Dharmaraj Vs Rravichandra and Others
Karnataka High Court · (2015) 11 KAR CK 0120
Motor Vehicles Act, 1988 - Section 166
High Courts30 Nov 2015Partly Allowed
Indiraj Vs Chandrashekara Setty and Others
Karnataka High Court · (2015) 11 KAR CK 0119
High Courts30 Nov 2015Allowed
Mohamed Ilyas Vs P. Prakash and Others
Karnataka High Court · (2015) 11 KAR CK 0097
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts30 Nov 2015Disposed Off
Mallavva and Others Vs Commissioner, Karnataka Election Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0096
High Courts30 Nov 2015Partly Allowed
B.M. Revanna and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0085
High Courts30 Nov 2015Partly Allowed
Shankar Shetty Vs Uma Ravi and Others
Karnataka High Court · (2015) 11 KAR CK 0054
Motor Vehicles Act, 1988 - Section 166
High Courts30 Nov 2015Partly Allowed
S.M. Mahesha Vs Cholamangalam General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0005
Motor Vehicles Act, 1988 - Section 166
High Courts27 Nov 2015Disposed Off
K.M. Shivakumar Vs The Vice Chairman Mandya Institute of Medical Sciences Mandya and Principal Secretary Department of Health and Family Welfare Services (Medical Education) and Others
Karnataka High Court · (2015) 11 KAR CK 0359
Constitution of India, 1950 - Article 226
High Courts27 Nov 2015Disposed Off
Kamala and Others Vs Shivakumar
Karnataka High Court · (2015) 11 KAR CK 0358
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Evidence Act, 1872 - Section 112, 114, 114(h), 45Family Courts Act, 1984 - Section 10