High Courts04 Dec 2015Dismissed
M. Krishnaveni Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0118
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 9 of 219
High Courts04 Dec 2015Partly Allowed
Anjinappa Vs M.K. Yuvaraj and Others
Karnataka High Court · (2015) 12 KAR CK 0099
Motor Vehicles Act, 1988 - Section 166
High Courts04 Dec 2015Dismissed
Noorjahan Abdul Shukur Shaik Vs The President, Nida-E-Tauheed Trust (Regd.) and Others
Karnataka High Court · (2015) 12 KAR CK 0094
Karnataka Education Act, 1983 - Section 92, 92(1), 94
High Courts04 Dec 2015Allowed
Divisional Controller KSRTC Vs A.R. Somegowda
Karnataka High Court · (2015) 12 KAR CK 0082
Penal Code, 1860 (IPC) - Section 143, 147, 353
High Courts04 Dec 2015
Peddappaiah Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0008
High Courts04 Dec 2015Dismissed
Karnataka Drugs and Pharmaceuticals Manufacturers Association Vs Central Drugs Standard Control Organisation, Directorate General of Health Services, Ministry of Health and Family Welfare and Others
Karnataka High Court · (2015) 12 KAR CK 0004
High Courts03 Dec 2015Allowed
Aadamali Nadaf Vs The State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0192
High Courts03 Dec 2015Dismissed
V. Damothiran Vs Karnataka Medical Council (KMC) and Others
Karnataka High Court · (2016) 1 AKR 189
Advocates Act, 1961 - Section 16, 29, 31, 32, 33Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 3 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 2(q)
High Courts03 Dec 2015Dismissed
Rathnakar Shetty Vs State and Others
Karnataka High Court · (2015) 12 KAR CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 482Penal Code, 1860 (IPC) - Section 120, 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts03 Dec 2015Allowed
G.S. Puttaswamy Vs State of Karnataka and Others
Karnataka High Court · (2015) 12 KAR CK 0120
High Courts03 Dec 2015Dismissed
Ramesh Vs Maya
Karnataka High Court · (2015) 12 KAR CK 0105
Hindu Marriage Act, 1955 - Section 13(i-a), 13(i-a) &(ib), 13(ib), 9
High Courts03 Dec 2015Partly Allowed
Kallappa Vs Abdul Shoaib Shaikh and Others
Karnataka High Court · (2015) 12 KAR CK 0102
High Courts03 Dec 2015Dismissed
Sentilnathan Vs The Fortune Group Propstar L.L.P.
Karnataka High Court · (2015) 12 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 300, 309, 313, 482Evidence Act, 1872 - Section 40, 41, 42, 43Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142
High Courts03 Dec 2015
Mahesh Vs The State of Karnataka
Karnataka High Court · (2015) 12 KAR CK 0060
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161(2), 482, 53, 53-A, 54Evidence Act, 1872 - Section 27
High Courts03 Dec 2015Dismissed
The Divisional Controller NWKRTC Vs Ramappa
Karnataka High Court · (2015) 12 KAR CK 0048
Constitution of India, 1950 - Article 21Industrial Disputes Act, 1947 - Section 10(4-A), 33, 33(1), 33(2)(b), 33(3)
High Courts03 Dec 2015Disposed Off
M. Kalidas Vs State Bank of India and Others
Karnataka High Court · (2015) 12 KAR CK 0036
High Courts03 Dec 2015Disposed Off
Jayashree and Others Vs The Election Commissioner and Others
Karnataka High Court · (2015) 12 KAR CK 0034
Constitution of India, 1950 - Article 226Karnataka Panchayat Raj Act, 1993 - Section 45(2)
High Courts02 Dec 2015Partly Allowed
Mallikarjungouda and Others Vs Basavaraj Malakarjappa Kuri and Others
Karnataka High Court · (2015) 12 KAR CK 0185
High Courts02 Dec 2015Allowed
P.K. Ramesh Vs K.E. Poornesh and Others
Karnataka High Court · (2015) 12 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 155(1), 161, 420, 482Penal Code, 1860 (IPC) - Section 34, 415, 420
High Courts02 Dec 2015Disposed Off
Hyderabad Karnataka Education Society and Others Vs Malhari
Karnataka High Court · (2015) 12 KAR CK 0180
Industrial Disputes Act, 1947 - Section 33(C-2)