High Courts17 Aug 2015Dismissed
B. Chandrashekar Vs The Manager, Reliance General Insurance Company Limited and Others
Karnataka High Court · (2015) 08 KAR CK 0370
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 72 of 219
High Courts17 Aug 2015
The Office Incharge, Central Soil and Water Conservation Research and Training Institute and Others Vs M. Basavaraj and Others
Karnataka High Court · (2015) 08 KAR CK 0369
High Courts17 Aug 2015Allowed
Goraknath and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0368
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 304
High Courts17 Aug 2015Partly Allowed
Sushibai and Others Vs Muthullakhan and Others
Karnataka High Court · (2015) 08 KAR CK 0322
Motor Vehicles Act, 1988 - Section 166
High Courts17 Aug 2015
The Divisional Controller, K.S.R.T.C. and Others Vs V. Shantamma and Others
Karnataka High Court · (2015) 08 KAR CK 0321
Motor Vehicles Act, 1988 - Section 166
High Courts17 Aug 2015Allowed
R. Ushadevi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0295
High Courts17 Aug 2015Dismissed
Ashok Kumar Vs Rao Bahadur Gubbi Thotadappa Charitable Trust and Others
Karnataka High Court · (2016) 1 KarLJ 533
Transfer of Property Act, 1882 - Section 108(j)Trusts Act, 1882 - Section 1
High Courts17 Aug 2015Dismissed
State Vs Mohan and Others
Karnataka High Court · (2015) 6 KarLJ 655 : (2016) 1 KCCR 518
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts17 Aug 2015Partly Allowed
Girisha and Others Vs K.M. Parashurama and Others
Karnataka High Court · (2015) 08 KAR CK 0285
High Courts17 Aug 2015
Asha Datt and Others Vs The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2016) 1 ACC 964 : (2015) ILR (Kar) 4490 : (2015) 6 KarLJ 81
Motor Vehicles Act, 1988 - Section 10, 2, 3, 3(1), 75Penal Code, 1860 (IPC) - Section 279, 337
High Courts17 Aug 2015Allowed
Umesh H.C. Vs Director Administration and Human Resources, KPTCL and Others
Karnataka High Court · (2015) 08 KAR CK 0279
High Courts17 Aug 2015Allowed
Madala Venkata Akshay and Others Vs Comedk Uget and Others
Karnataka High Court · (2016) 1 AKR 70 : (2015) 6 KarLJ 573
Constitution of India, 1950 - Article 14, 19(6), 51-AKarnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006 - Section 2(1)(i), 3(6), 4, 5, 5(7)
High Courts17 Aug 2015Dismissed
Sunanda Vs K.N. Narayana Reddy
Karnataka High Court · (2015) 08 KAR CK 0175
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts17 Aug 2015Dismissed
M.N. Javaraiah Vs K. Chikkanna
Karnataka High Court · (2015) 08 KAR CK 0135
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 27, Order 7 Rule 11(d)Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 21, 22
High Courts17 Aug 2015
Manyata Promoters Pvt. Ltd. Vs Union of India
Karnataka High Court · (2015) 40 STR 641
High Courts17 Aug 2015Dismissed
Krishna Vs Ramakrishna and Others
Karnataka High Court · (2015) 08 KAR CK 0067
Transfer of Property Act, 1882 - Section 100
High Courts14 Aug 2015Partly Allowed
K. Surya Prabha Vs Leelavathi and Others
Karnataka High Court · (2015) 08 KAR CK 0376
Motor Vehicles Act, 1988 - Section 10, 146, 147, 149, 166
High Courts14 Aug 2015Dismissed
Sridevi Vs Vinaykumar
Karnataka High Court · (2015) 08 KAR CK 0375
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts14 Aug 2015Disposed off
Reitz India Limited Vs The Appellate Authority and Additional Chief Secretary to Government of Karnataka, Energy Department and Others
Karnataka High Court · (2015) 08 KAR CK 0278
Karnataka Transparency in Public Procurements Act, 1999 - Section 16
High Courts14 Aug 2015Dismissed
Ramegowda and Others Vs Anantha M.S. and Others
Karnataka High Court · (2015) 08 KAR CK 0276