High Courts13 Aug 2015Partly Allowed
Sridevi Vs Khaleem and Others
Karnataka High Court · (2015) 08 KAR CK 0275
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 74 of 219
High Courts13 Aug 2015Partly Allowed
Shashidhara Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 324, 376, 511, 57
High Courts13 Aug 2015Dismissed
H. Byatappa Vs M. Basavaiah and Others
Karnataka High Court · (2015) 08 KAR CK 0190
High Courts13 Aug 2015Dismissed
Sharanappa Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 1 : (2016) ALLMR(Cri) 148 : (2016) CriLJ 764 : (2015) 4 KCCR 3525
Constitution of India, 1950 - Article 227, 235, 309Criminal Procedure Code, 1973 (CrPC) - Section 154, 162, 2(d), 2(h), 2(s)Prevention of Corruption Act, 1988 - Section 12, 13(1), 13(2), 13(d), 7
High Courts13 Aug 2015
C.C., Air Port & ACC and Others Vs Pfizer Products India P. Ltd.
Karnataka High Court · (2015) 324 ELT 259
Central Excises and Salt Act, 1944 - Section 11B, 11BBCustoms Act, 1962 - Section 27, 27(2), 27A
High Courts13 Aug 2015Allowed
Ramachandra Babu Desai and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0151
Civil Procedure Code, 1908 (CPC) - Section 54Constitution of India, 1950 - Article 226, 227Karnataka Land Revenue Act, 1964 - Section 34
High Courts13 Aug 2015Partly Allowed
Abdul Rehaman Vs Ganesh R. Naik and Others
Karnataka High Court · (2015) 08 KAR CK 0141
Motor Vehicles Act, 1988 - Section 166
High Courts13 Aug 2015Dismissed
Hubli Dharwad Muncipal Corporation Vs Shashikant Sadashivappa Malapur and Others
Karnataka High Court · (2015) 08 KAR CK 0136
Civil Procedure Code, 1908 (CPC) - Section 79, 80
High Courts13 Aug 2015Allowed
August Ventures Private Limited Vs Union of India and Others
Karnataka High Court · (2015) 08 KAR CK 0099
Evidence Act, 1872 - Section 138, 3
High Courts13 Aug 2015Disposed Off
Shaifazainab Vs Union of India and Others
Karnataka High Court · (2015) 6 KarLJ 451
Passports Act, 1967 - Section 10(3)(b), 11, 12(1)(b)
High Courts13 Aug 2015
Hanumappa and Others Vs The ICICI Lombard General Insurance Company Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0063
High Courts13 Aug 2015Allowed
Saleem Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 758 : (2016) 1 KCCR 153
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 167(2)(a)(ii), 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(A), 37, 37(1)(b), 8(c)
High Courts13 Aug 2015Dismissed
Avesthagen Limited Vs The Regional Provident Fund Commissioner-II, Sub-Regional Office and Others
Karnataka High Court · (2016) 148 FLR 688 : (2015) 6 KarLJ 449
Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 7A
High Courts12 Aug 2015Dismissed
Zaida Vs Nissarhamed and Others
Karnataka High Court · (2015) 08 KAR CK 0394
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Aug 2015Dismissed
Ciftech Solutions Pvt. Ltd. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0390
Income Tax Act, 1922 - Section 34Income Tax Act, 1961 - Section 149, 150Karnataka Value Added Tax Act, 2003 - Section 32, 35, 38, 39, 39(1)
High Courts12 Aug 2015Dismissed
Aralappa and Others Vs J. Rajappa
Karnataka High Court · (2015) 08 KAR CK 0388
High Courts12 Aug 2015Dismissed
Kannan Vs C. Velayudhan and Others
Karnataka High Court · (2015) 08 KAR CK 0387
High Courts12 Aug 2015Dismissed
Fathima Afsar and Others Vs Yellappa Natikar and Others
Karnataka High Court · (2015) 08 KAR CK 0386
Motor Vehicles Act, 1988 - Section 166
High Courts12 Aug 2015Allowed
Ganesh Cheluvadi Vs Premkumar and Others
Karnataka High Court · (2015) 08 KAR CK 0382
High Courts12 Aug 2015
Prathap Chandra Shetty Vs Jayanthi Shetty
Karnataka High Court · (2015) 08 KAR CK 0323
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 12, Order 41 Rule 22Specific Relief Act, 1963 - Section 34Transfer of Property Act, 1882 - Section 109