High Courts14 Aug 2015
The Commissioner of Income Tax, CIT (A) and Others Vs Hewlett-Packard Globalsoft Pvt. Ltd.
Karnataka High Court · (2016) 380 ITR 386
Income Tax Act, 1961 - Section 10A, 10-A, 10A(1), 139, 143(2)(ii)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 73 of 219
High Courts14 Aug 2015
Mallikarjun Basangouda Patil Vs Gangawa Shankargouda Patil and Others
Karnataka High Court · (2015) 08 KAR CK 0177
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 63, 64, 68, 76, 77
High Courts14 Aug 2015Dismissed
Mahaboob Bi Vs Sharfunnisa and Others
Karnataka High Court · (2015) 08 KAR CK 0176
Succession Act, 1925 - Section 59
High Courts14 Aug 2015Allowed
The Management of North-East Karnataka Road Transport Corporation Vs Mohammedgoue
Karnataka High Court · (2016) 148 FLR 487 : (2015) 6 KarLJ 304 : (2016) 1 KCCR 315
Industrial Disputes Act, 1947 - Section 10(4-A)
High Courts14 Aug 2015
Kothari Metals Vs Income Tax Officer
Karnataka High Court · (2015) 377 ITR 581
Income Tax Act, 1961 - Section 142(1), 143, 143(1), 148
High Courts14 Aug 2015
Maina Shetty Vs The Dy. Commissioner of Income Tax, Central Circle
Karnataka High Court · (2015) 08 KAR CK 0100
Income Tax Act, 1961 - Section 143(1), 148, 149, 150, 234A
High Courts14 Aug 2015Dismissed
Defence Estate Officer Karnataka and Goa Circle Vs Vithoba Vasu Achari and Others
Karnataka High Court · (2015) 08 KAR CK 0068
Land Acquisition Act, 1894 - Section 18(1), 54(2)
High Courts14 Aug 2015Partly Allowed
Giramalla and Others Vs Mahadevi and Others
Karnataka High Court · (2015) 08 KAR CK 0029
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts14 Aug 2015Allowed
Nagareshwar Devasthan Trust Vs Iranna Basanna Karigoudar and Others
Karnataka High Court · (2015) 08 KAR CK 0028
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 11(2)
High Courts14 Aug 2015Dismissed
Lalitawwa and Others Vs Veeranagouda and Others
Karnataka High Court · (2015) 08 KAR CK 0017
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(u)
High Courts14 Aug 2015Disposed Off
Karnataka State Kumbara Samaja and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 432
Karnataka Societies Registration Act, 1960 - Section 10, 25, 9
High Courts14 Aug 2015Disposed Off
K. Prahlad Achari and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 508
High Courts13 Aug 2015Disposed off
Narun Srinivas Vs G. Nandini
Karnataka High Court · (2015) 08 KAR CK 0385
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Family Courts Act, 1984 - Section 10Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(i-a)
High Courts13 Aug 2015Partly Allowed
Madhava Bangera Vs Abdul Hameed and Others
Karnataka High Court · (2015) 08 KAR CK 0384
Motor Vehicles Act, 1988 - Section 166
High Courts13 Aug 2015Dismissed
The Divisional Manager, National Insurance Company Ltd. Vs Appaji Ramachandra Patil and Others
Karnataka High Court · (2015) 08 KAR CK 0383
Motor Vehicles Act, 1988 - Section 163-A, 166, 3Penal Code, 1860 (IPC) - Section 279, 304(a), 337, 338
High Courts13 Aug 2015Partly Allowed
National Insurance Co. Ltd. and Others Vs Shilpa and Others
Karnataka High Court · (2015) 08 KAR CK 0381
Motor Vehicles Act, 1988 - Section 166
High Courts13 Aug 2015
K. Sharada Bhat and Others Vs State and Others
Karnataka High Court · (2015) 6 KarLJ 528
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(1)
High Courts13 Aug 2015Dismissed
General Secretary, Hindustan Latex Limited Vs The General Manager, Hindustan Latex Limited
Karnataka High Court · (2015) 08 KAR CK 0378
High Courts13 Aug 2015Disposed off
C.T. Thimmiah and Others Vs Venkateshwara Developers and Others
Karnataka High Court · (2015) 6 KarLJ 194
Karnataka Town and Country Planning Act, 1961 - Section 14-B
High Courts13 Aug 2015Dismissed
Arun Kumar and Others Vs M. Nagappa Shetty
Karnataka High Court · (2015) 08 KAR CK 0290
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Karnataka Rent Control Act, 2001 - Section 21(1)(a), 3Transfer of Property Act, 1882 - Section 111(g)