High Courts18 Aug 2015
Commissioner of Income Tax and Others Vs Canara Housing Development Company
Karnataka High Court · (2015) 234 TAXMAN 719
Income Tax Act, 1961 - Section 269T, 271E, 273B
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 71 of 219
High Courts18 Aug 2015Allowed
Dasara Jayanna and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0217
Penal Code, 1860 (IPC) - Section 120B, 120-B, 143, 147, 148
High Courts18 Aug 2015Disposed off
Vandana and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0216
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts18 Aug 2015Dismissed
Karishetty and Others Vs Saraswathi and Others
Karnataka High Court · (2015) 08 KAR CK 0215
Hindu Succession Act, 1956 - Section 6
High Courts18 Aug 2015Partly Allowed
Sical Iron Ore Terminal (Managalore) Limited Vs Board of Trustees for The New Mangalore Port Trust
Karnataka High Court · (2015) 08 KAR CK 0192
Constitution of India, 1950 - Article 14, 143(b), 226
High Courts18 Aug 2015Dismissed
Yallappa and Others Vs Gangappa and Others
Karnataka High Court · (2015) 08 KAR CK 0143
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 Aug 2015
The Commissioner of Income Tax, Bangalore and Others Vs L. Narendra Prasad
Karnataka High Court · (2015) 08 KAR CK 0110
Income Tax Act, 1961 - Section 132, 158BC, 260-A, 44-AD
High Courts18 Aug 2015
The Commissioner of Income Tax, Central Circle and Others Vs Prakash B. Nichani and Others
Karnataka High Court · (2015) 08 KAR CK 0109
Income Tax Act, 1961 - Section 143(1), 147, 148, 263
High Courts18 Aug 2015Disposed Off
ICICI Lombard General Insurance Company Limited Vs S. Sundara and Others
Karnataka High Court · (2015) 6 KarLJ 436
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts18 Aug 2015Dismissed
M.V. Veena Srinivasan Vs V. Srinivasan
Karnataka High Court · (2016) 1 AKR 623 : (2015) 6 KarLJ 596
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 498-A
High Courts18 Aug 2015Disposed Off
Etagi Kotresh Vs The Superintendent of Police, Davanagere and Others
Karnataka High Court · (2015) 6 KarLJ 647 : (2016) 1 KCCR 224
Criminal Procedure Code, 1973 (CrPC) - Section 457
High Courts18 Aug 2015
Commissioner of Income Tax, Hubli Vs Executive Engineer
Karnataka High Court · (2016) 282 CTR 318 : (2015) 234 TAXMAN 267
Income Tax Act, 1961 - Section 194C, 194J
High Courts18 Aug 2015Dismissed
S. Venkatesh Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0024
Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 120B, 143, 147, 148, 149
High Courts18 Aug 2015Partly Allowed
K.N. Aruna Kumari and Others Vs Suresh and Others
Karnataka High Court · (2015) 08 KAR CK 0023
Motor Vehicles Act, 1988 - Section 166
High Courts18 Aug 2015Allowed
S.N. Sinha Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 445
Karnataka Land Revenue Act, 1964 - Section 95, 95(2), 95(3)
High Courts17 Aug 2015Dismissed
Mahadevaiah Vs Rudrappa and Others
Karnataka High Court · (2015) 08 KAR CK 0409
Evidence Act, 1872 - Section 45, 73Specific Relief Act, 1963 - Section 22
High Courts17 Aug 2015Dismissed
Subbamma Vs Narasimhappa and Others
Karnataka High Court · (2015) 08 KAR CK 0374
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 27
High Courts17 Aug 2015Partly Allowed
P. Govind Reddy Vs Indiramma
Karnataka High Court · (2015) 08 KAR CK 0373
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts17 Aug 2015Allowed
K. Vimala Vs K. Hithendra and Others
Karnataka High Court · (2015) 08 KAR CK 0372
High Courts17 Aug 2015Allowed
R. Smitha Vs R. Umashankar
Karnataka High Court · (2015) 6 KarLJ 88
Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b)