High Courts19 Aug 2015Allowed
Rukmini M.R. and Others Vs Shruthi S.R. and Others
Karnataka High Court · (2015) 08 KAR CK 0283
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A, 506
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 70 of 219
High Courts19 Aug 2015Allowed
Thomas Jeffrey Kidd Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 KarLJ 168
Aircraft Act, 1934 - Section 10Arms Act, 1959 - Section 25, 25(1-B)(a), 3, 45(d)Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Aug 2015Partly Allowed
Shashikala S.J. Vs Santosh S.R. and Others
Karnataka High Court · (2015) 6 KarLJ 346
Motor Vehicles Act, 1988 - Section 166
High Courts19 Aug 2015Partly Allowed
G. Anjanappa Vs Ramakrishnappa and Others
Karnataka High Court · (2015) 08 KAR CK 0214
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 22 Rule 10, 151
High Courts19 Aug 2015
Kamala Bai and Others Vs Subramani V. and Others
Karnataka High Court · (2015) 08 KAR CK 0213
Motor Vehicles Act, 1988 - Section 166
High Courts19 Aug 2015Partly Allowed
S.G. Prabhu Vs Jayachamaraja Wadeyar Golf Club and Others
Karnataka High Court · (2015) 08 KAR CK 0157
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33
High Courts19 Aug 2015Dismissed
Nagendra Gopal Bachulkar Vs Dastagir and Others
Karnataka High Court · (2015) 08 KAR CK 0156
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 114, 116Transfer of Property Act, 1882 - Section 106
High Courts19 Aug 2015
Satish and Others Vs Umesh Laxman Kaddegal and Others
Karnataka High Court · (2015) 08 KAR CK 0155
Motor Vehicles Act, 1988 - Section 147
High Courts19 Aug 2015Dismissed
A.M. Hanumanthe Gowda Vs The Bangalore Development Authority and Others
Karnataka High Court · (2015) 6 KarLJ 486
High Courts19 Aug 2015Dismissed
Khamar Nizami Vs State Election Commission, Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 295
High Courts19 Aug 2015Dismissed
Irawwa and Others Vs Shivappa Adiveppa Choudhari and Others
Karnataka High Court · (2015) 08 KAR CK 0060
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1(3), Order 6 Rule 17, 151Transfer of Property Act, 1882 - Section 52
High Courts19 Aug 2015Dismissed
National Insurance Co. Ltd. Vs C.K. Shamanna
Karnataka High Court · (2015) 4 AKR 753
High Courts19 Aug 2015
Kataiah and Others Vs K.S. Riyazuddin and Others
Karnataka High Court · (2015) 6 KarLJ 630
Motor Vehicles Act, 1988 - Section 166
High Courts19 Aug 2015Dismissed
Uddappa Shivaputrayya Wadiyar and Others Vs Venkatesh Balaji Kulkarni
Karnataka High Court · (2015) 08 KAR CK 0022
Civil Procedure Code, 1908 (CPC) - Section 100Easements Act, 1882 - Section 15Evidence Act, 1872 - Section 114
High Courts18 Aug 2015Dismissed
Nouman Patel and Others Vs Hanifabee and Others
Karnataka High Court · (2015) 08 KAR CK 0398
High Courts18 Aug 2015Partly Allowed
Vijayalaxmi Vs Basavraj
Karnataka High Court · (2015) 08 KAR CK 0395
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts18 Aug 2015Dismissed
Rajagopal Vs The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2015) 08 KAR CK 0392
High Courts18 Aug 2015Dismissed
Kasturi and Others Vs Mailareppa and Others
Karnataka High Court · (2015) 08 KAR CK 0294
Karnataka Stamp Act, 1957 - Section 3, 32, 34, 45ARegistration Act, 1908 - Section 34, 35, 36, 37, 41
High Courts18 Aug 2015Partly Allowed
National Insurance Co. Ltd. and Others Vs G. Swetha and Others
Karnataka High Court · (2015) 6 KarLJ 16
Motor Vehicles Act, 1988 - Section 166, 174, 175