High Courts21 Aug 2015Dismissed
Siddanagouda Vs Shantavva and Others
Karnataka High Court · (2015) 08 KAR CK 0005
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 58
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 68 of 219
High Courts20 Aug 2015Allowed
Harish Reddy and Others Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0408
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 143, 147, 148, 149
High Courts20 Aug 2015Partly Allowed
Kumaraswamy Mineral Exports and Others Vs The Commercial Manager, South Western Railway and Others
Karnataka High Court · (2015) 08 KAR CK 0367
Contract Act, 1872 - Section 22, 8Railways Act, 1989 - Section 36, 78
High Courts20 Aug 2015Disposed off
Pramila Virupakshappa Nagaral and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0366
High Courts20 Aug 2015Disposed off
Anand and Others Vs The Commissioner, City Corporation of Belagavi and Member District Level Task Force and Others
Karnataka High Court · (2015) 08 KAR CK 0365
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts20 Aug 2015Dismissed
Basavarajegowda Vs N. Vasanthi
Karnataka High Court · (2015) 08 KAR CK 0364
Karnataka Land Reforms Act, 1961 - Section 132Karnataka Land Revenue Act, 1964 - Section 132Specific Relief Act, 1963 - Section 16(c)
High Courts20 Aug 2015Partly Allowed
Akshaya Kumar Vs Kiran Nayak and Others
Karnataka High Court · (2015) 08 KAR CK 0363
Motor Vehicles Act, 1988 - Section 166
High Courts20 Aug 2015Partly Allowed
Hanumantharaju Vs The United India Insurance Company Limited and Others
Karnataka High Court · (2015) 08 KAR CK 0362
Motor Vehicles Act, 1988 - Section 166
High Courts20 Aug 2015Disposed off
State of Karnataka Vs Moti and Others
Karnataka High Court · (2016) 1 Crimes 350 : (2015) 6 KarLJ 313 : (2016) 1 KCCR 251
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 143, 149, 323, 325, 326Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts20 Aug 2015
B.S. Refrigerators Ltd. Vs Asset Reconstruction Company (India) Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0341
Forest (Conservation) Act, 1980 - Section 2Karnataka Industrial Areas Development Act, 1966 - Section 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts20 Aug 2015Dismissed
B. Subramanayam and Others Vs Bajaj Allianz General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0337
Motor Vehicles Act, 1988 - Section 166
High Courts20 Aug 2015Dismissed
Mallappa Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0335
Penal Code, 1860 (IPC) - Section 341, 354
High Courts20 Aug 2015Dismissed
Basawaraj Sharanappa Malagavi Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0334
Penal Code, 1860 (IPC) - Section 354, 509
High Courts20 Aug 2015Disposed off
Gunda Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0330
Criminal Procedure Code, 1973 (CrPC) - Section 357, 428Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts20 Aug 2015Dismissed
State Vs Tammannarao Krishnaji Managuli and Others
Karnataka High Court · (2015) 08 KAR CK 0328
Evidence Act, 1872 - Section 104Karnataka Land Revenue Act, 1964 - Section 133Penal Code, 1860 (IPC) - Section 143, 147, 149, 420, 447
High Courts20 Aug 2015Partly Allowed
Khareem Khan Vs T.V. Taj Peer Sab and Others
Karnataka High Court · (2015) 08 KAR CK 0292
Motor Vehicles Act, 1988 - Section 166
High Courts20 Aug 2015Partly Allowed
R.Y. Pradeep Vs Shivananda and Others
Karnataka High Court · (2015) 08 KAR CK 0291
High Courts20 Aug 2015Dismissed
Bharatiya Janata Party and Others Vs The Chief Election Commissioner and Others
Karnataka High Court · (2015) 6 KarLJ 256 : (2016) 1 KCCR 497
Karnataka Municipal Corporations Act, 1976 - Section 46, 46(1)(e)
High Courts20 Aug 2015Dismissed
State of Karnataka Vs Aravind Kumar
Karnataka High Court · (2016) 1 KarLJ 85
Penal Code, 1860 (IPC) - Section 307, 324, 498-AProbation of Offenders Act, 1958 - Section 4
High Courts20 Aug 2015Allowed
Excel Industries Limited Vs Prakash
Karnataka High Court · (2015) 08 KAR CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 357Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27