COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 67 of 219

High Courts21 Aug 2015Dismissed

Sri Mahalingeshwara Grameena Abhivruddi Trust and Others Vs The Authorised Officer and The Assistant Commissioner Mandya Taluk and Others

Karnataka High Court · (2015) 6 KarLJ 681 : (2016) 1 KCCR 308

Karnataka Land Reforms Act, 1961 - Section 112, 118(1A), 17, 48A, 48C

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High Courts21 Aug 2015Allowed

M. Venkateshulu and Others Vs Rakesh and Others

Karnataka High Court · (2015) 08 KAR CK 0348

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3

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High Courts21 Aug 2015Dismissed

Gadeppa Vs Gademma and Others

Karnataka High Court · (2015) 08 KAR CK 0339

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High Courts21 Aug 2015Dismissed

Bajaj Allianz General Insurance Vs Suma M. Hegde and Others

Karnataka High Court · (2015) 6 KarLJ 675

Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(2), 166

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High Courts21 Aug 2015Allowed

Puttalakshmi Vs Nanjundappa

Karnataka High Court · (2015) 6 KarLJ 541

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High Courts21 Aug 2015Dismissed

Shaik Sa Bee Vs Sukursab and Others

Karnataka High Court · (2015) 08 KAR CK 0206

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts21 Aug 2015Dismissed

Devraj and Others Vs Ramrao and Others

Karnataka High Court · (2015) 08 KAR CK 0205

Civil Procedure Code, 1908 (CPC) - Section 96

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High Courts21 Aug 2015Partly Allowed

Sankamma and Others Vs M.K. Devendrappa and Others

Karnataka High Court · (2015) 08 KAR CK 0204

Motor Vehicles Act, 1988 - Section 166

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High Courts21 Aug 2015Dismissed

Laxmibai Vs Jagadevappa and Others

Karnataka High Court · (2015) 08 KAR CK 0203

Limitation Act, 1963 - Section 5

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High Courts21 Aug 2015Allowed

Ajay Singh Vs State of Karnataka

Karnataka High Court · (2015) 08 KAR CK 0201

Criminal Procedure Code, 1973 (CrPC) - Section 482Representation of the People Act, 1951 - Section 123, 123(5), 133, 25, 29

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High Courts21 Aug 2015Allowed

The Commissioner, Bruhath Bangalore Mahanagara Palike and Others Vs Mujeeba Begum and Others

Karnataka High Court · (2016) 1 AKR 397

Limitation Act, 1963 - Section 5

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High Courts21 Aug 2015

Bharat Petroleum Corporation Ltd. Vs Deputy Commissioner of Commercial Taxes (Audit)-1.2 Vat Division

Karnataka High Court · (2015) 08 KAR CK 0124

Karnataka Tax on Entry of Goods Act, 1979 - Section 14, 14(4)

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High Courts21 Aug 2015Allowed

Shekarappa Vs Basavaraj

Karnataka High Court · (2015) 08 KAR CK 0121

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28

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High Courts21 Aug 2015Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs V. Sampathkumar and Others

Karnataka High Court · (2015) 08 KAR CK 0120

Motor Vehicles Act, 1988 - Section 133

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High Courts21 Aug 2015Allowed

K.S. Chaugule Vs The Bijapur District Central Co-Operative Bank Ltd. and Others

Karnataka High Court · (2015) 08 KAR CK 0119

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 115, 115(b), 9Karnataka Co-operative Societies Act, 1959 - Section 100, 101, 115, 118, 30(A)

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High Courts21 Aug 2015

The Commissioner of Income Tax and Others Vs Islamic Academy of Education

Karnataka High Court · (2015) 08 KAR CK 0097

Income Tax Act, 1961 - Section 11(5), 12A, 12A(b), 13(2)(h), 13(3)(d)

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High Courts21 Aug 2015Dismissed

Yallappa Revappa Pidai Vs Balappa Revappa Pidai and Others

Karnataka High Court · (2015) 08 KAR CK 0079

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts21 Aug 2015Allowed

Manisha, Oil Enterprises Vs State Bank of India, Chitradurga Branch

Karnataka High Court · (2015) 6 KarLJ 672

Civil Procedure Code, 1908 (CPC) - Section 47Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 31-A

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High Courts21 Aug 2015

Madava Suvarna and Others Vs K. Nalluswamy and Others

Karnataka High Court · (2015) 08 KAR CK 0035

Motor Vehicles Act, 1988 - Section 166

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High Courts21 Aug 2015Disposed Off

Rajeshwari and Others Vs G. Sundaramurthy and Others

Karnataka High Court · (2015) 6 KarLJ 439

Karnataka Court Fees and Suits Valuation Act, 1958 - Section 35(2), 35(4), 38, 38(1)

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