High Courts25 Aug 2015Dismissed

G. Sushilamma and Others Vs Chamundi

Karnataka High Court · (2015) 08 KAR CK 0173

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 63, 68Hindu Succession Act, 1956 - Section 15, 30
High Courts25 Aug 2015Allowed

Rudrappa Vs Mahadeo Ishwar Kamble and Others

Karnataka High Court · (2015) 08 KAR CK 0082

Civil Procedure Code, 1908 (CPC) - Section 96Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 4(1), 5Limitation Act, 1963 - Section 5