High Courts27 Aug 2015Dismissed

Shivanand Nagendra Betgeri Vs Sharda

Karnataka High Court · (2015) 08 KAR CK 0182

Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b)Penal Code, 1860 (IPC) - Section 307, 498-A
High Courts27 Aug 2015Disposed Off

Manjula Vs State of Karnataka and Others

Karnataka High Court · (2015) 08 KAR CK 0036

Constitution of India, 1950 - Article 15, 15(3), 15(4), 16, 16(4)Penal Code, 1860 (IPC) - Section 34, 406, 494, 498AScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(ii), 3(1)(x)
High Courts26 Aug 2015Partly Allowed

Basappa Vs The State of Karnataka

Karnataka High Court · (2015) 08 KAR CK 0225

Criminal Procedure Code, 1973 (CrPC) - Section 235(2), 313, 323, 364, 365Penal Code, 1860 (IPC) - Section 363, 364A, 364-A, 365