High Courts01 Sept 2015Disposed off
Juniper Networks India Pvt. Ltd. Vs The Inspector General of Registration and Commissioner of Stamps and Chief Revenue Controlling Authority and Others
Karnataka High Court · (2015) 09 KAR CK 0300
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 62 of 219
High Courts01 Sept 2015
Mamatha K.R. and Others Vs K. Shivamurthy and Others
Karnataka High Court · (2015) 09 KAR CK 0281
Motor Vehicles Act, 1988 - Section 166
High Courts01 Sept 2015Dismissed
K.R. Revanna Vs R.V. Savani and Others
Karnataka High Court · (2016) 148 FLR 686 : (2015) 6 KarLJ 669 : (2016) 1 KCCR 281
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts01 Sept 2015Dismissed
Jaya Suresh Waghela and Others Vs Suresh Bala Waghela and Others
Karnataka High Court · (2015) 4 AKR 636
Motor Vehicles Act, 1988 - Section 147, 163A
High Courts01 Sept 2015Allowed
Ambarisha Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 594 : (2016) 1 KCCR 53
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 149, 302, 304-B, 306
High Courts01 Sept 2015Disposed Off
Anand Investment Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 467 : (2016) 2 KarLJ 362
High Courts01 Sept 2015Partly Allowed
Raveesha Vs N. Shobha and Others
Karnataka High Court · (2015) 4 AKR 410
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts01 Sept 2015Dismissed
Sunanda Shivaputrayya Kadrolimath Vs The Under Secretary to Government of Karnataka Food, Civil Supplies and Consumer Affairs Department and Others
Karnataka High Court · (2015) 09 KAR CK 0186
Consumer Protection Act, 1986 - Section 10, 10(2)
High Courts01 Sept 2015Dismissed
The Superintending Engineer (Ele) and Others Vs Shaheda and Others
Karnataka High Court · (2016) 1 AKR 790
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Constitution of India, 1950 - Article 21Electricity Act, 2003 - Section 161
High Courts01 Sept 2015Allowed
Amar Sarkar Vs J.P. Nagara P.S.
Karnataka High Court · (2015) 4 AKR 519
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts01 Sept 2015Disposed Off
Ashwini Vs Avinash C.
Karnataka High Court · (2015) 6 KarLJ 378
Evidence Act, 1872 - Section 65-BFamily Courts Act, 1984 - Section 14
High Courts01 Sept 2015Dismissed
Mohammed Vs ICICI Lomabrd Gen. Ins. Co. Ltd.
Karnataka High Court · (2015) 4 AKR 626
High Courts01 Sept 2015
The Branch Manager ICICI Lombard Company Ltd. Vs Mamatha K.R. and Others
Karnataka High Court · (2015) 09 KAR CK 0067
Motor Vehicles Act, 1988 - Section 166
High Courts01 Sept 2015Partly Allowed
United India Insurance Company Limited Vs Sanna Thayanna and Others
Karnataka High Court · (2015) 09 KAR CK 0066
Motor Vehicles Act, 1988 - Section 149, 2(16), 2(28), 2(44), 2(46)Workmens Compensation Act, 1923 - Section 2(e)
High Courts01 Sept 2015Dismissed
Ravindra Vs Liliyas Theresa Fernandes and Others
Karnataka High Court · (2015) 09 KAR CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts31 Aug 2015Partly Allowed
K. Shobha and Others Vs Royal Sundram Allia Insurance Company Limited and Others
Karnataka High Court · (2015) 08 KAR CK 0391
Motor Vehicles Act, 1988 - Section 166
High Courts31 Aug 2015Dismissed
Aparna Creations and Others Vs Anantha Krishnan and Others
Karnataka High Court · (2015) 08 KAR CK 0347
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Contract Act, 1872 - Section 137, 138, 146
High Courts31 Aug 2015Partly Allowed
Thaheer Nissar Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 162
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3), 428Evidence Act, 1872 - Section 114(a)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304 II, 304-II
High Courts31 Aug 2015Dismissed
Syed Tanzeem Ahmed Vs State of Karnataka
Karnataka High Court · (2016) 1 Crimes 364 : (2015) 6 KarLJ 339 : (2016) 1 KCCR 203
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 209, 309(2), 439Penal Code, 1860 (IPC) - Section 120-B, 121, 121-A, 122, 153-A