High Courts31 Aug 2015Dismissed

Ismailkhan and Others Vs Hussain

Karnataka High Court · (2015) 08 KAR CK 0170

Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Land Revenue Act, 1964 - Section 128, 128(1), 128(4), 129
High Courts27 Aug 2015Allowed

Tulsiram Vs The State

Karnataka High Court · (2015) 08 KAR CK 0360

Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239Prevention of Corruption Act, 1988 - Section 13(1)(I)(e), 13(2)
High Courts27 Aug 2015Dismissed

State Vs Rama

Karnataka High Court · (2015) 08 KAR CK 0343

Penal Code, 1860 (IPC) - Section 376, 511