High Courts20 Aug 2015
Gulbarga Electricity Supply Company Limited, (GESCOM) and Others Vs Mehaboobsab Mulla (Radio)
Karnataka High Court · (2016) 148 FLR 829 : (2015) 6 KarLJ 274
Industrial Disputes Act, 1947 - Section 25(f)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 69 of 219
High Courts20 Aug 2015Disposed off
B. Shantaram Bhat Vs The Chairman and Disciplinary Authority, Karnataka Vikas Grameena Bank and Others
Karnataka High Court · (2015) 08 KAR CK 0209
High Courts20 Aug 2015Dismissed
Suryakant Shivalingappa Muchandi Hiremutt Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0178
Karnataka Land Reforms Act, 1961 - Section 17, 19, 48A, 48-A
High Courts20 Aug 2015
B.S. Refrigerators Limited Vs Asset Reconstruction Company (India) Limited and Others
Karnataka High Court · (2015) 6 KarLJ 560
Forest (Conservation) Act, 1980 - Section 2, 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts20 Aug 2015Disposed Off
Govinda Rajaiah Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 645 : (2016) 1 KCCR 239
Karnataka Transparency in Public Procurements Act, 1999 - Section 13
High Courts20 Aug 2015Disposed Off
Kiran Madhavrao Jinaralkar Vs The Commissioner City Corporation of Belagavi & Member District Level Task Force and Others
Karnataka High Court · (2015) 08 KAR CK 0140
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts20 Aug 2015Dismissed
Kasturevva and Others Vs Ningappa
Karnataka High Court · (2015) 08 KAR CK 0139
High Courts20 Aug 2015Dismissed
Siddappa Vs Joti and Others
Karnataka High Court · (2015) 08 KAR CK 0138
Evidence Act, 1872 - Section 114
High Courts20 Aug 2015Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs S. Rajendran and Others
Karnataka High Court · (2015) 08 KAR CK 0137
High Courts20 Aug 2015Dismissed
Somakku Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 278 : (2016) 1 KCCR 313
Karnataka Land Reforms Act, 1961 - Section 38, 48-A
High Courts20 Aug 2015Allowed
Malind Properties Pvt. Ltd. and Others Vs Murugayah Kanapathy and Others
Karnataka High Court · (2015) 08 KAR CK 0103
High Courts20 Aug 2015Dismissed
Rathnamma Vs Premavathi
Karnataka High Court · (2015) 6 KarLJ 447
Karnataka Rent Act, 1999 - Section 27(2)(b), 27(2)(c), 31, 43
High Courts20 Aug 2015Dismissed
Heggappa Tirakappa Motebennur and Others Vs Ningappa Marthandappa Motebennur and Others
Karnataka High Court · (2015) 08 KAR CK 0066
High Courts20 Aug 2015Dismissed
Nagosa Vs Mahabaleshwar and Others
Karnataka High Court · (2015) 08 KAR CK 0065
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Aug 2015Partly Allowed
C. Rajanna and Others Vs Mune Gowda and Others
Karnataka High Court · (2015) 08 KAR CK 0064
High Courts20 Aug 2015Partly Allowed
Branch Manager, New India Assurance Co. Ltd. Vs Mahadev and Others
Karnataka High Court · (2015) 147 FLR 464
High Courts19 Aug 2015
Srinivas and Others Vs State of Karnataka
Karnataka High Court · (2016) 1 KarLJ 106
Penal Code, 1860 (IPC) - Section 148, 149, 307, 324, 326
High Courts19 Aug 2015Allowed
V.L. Kallapur Vs Karnatak University Dharwad
Karnataka High Court · (2015) 08 KAR CK 0340
High Courts19 Aug 2015Dismissed
Jagadish Rao Vs Muniswamy and Others
Karnataka High Court · (2015) 08 KAR CK 0286
Motor Vehicles Act, 1988 - Section 166
High Courts19 Aug 2015Partly Allowed
The Legal Manager, Sriram General Insurance Co. Ltd. and Others Vs Mehaboob Pasha and Others
Karnataka High Court · (2015) 08 KAR CK 0284
Motor Vehicles Act, 1988 - Section 166