High Courts10 Aug 2015Dismissed

P. Rajeshwari Vs Srinivasa and Others

Karnataka High Court · (2016) 1 AKR 124 : (2015) 6 KarLJ 235 : (2016) 1 KCCR 297

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 3, Order 22 Rule 9, Order 23 Rule 1, Order 23 Rule 23
High Courts10 Aug 2015Partly Allowed

Mahadev Vs Geeta and Others

Karnataka High Court · (2015) 08 KAR CK 0062

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3Specific Relief Act, 1963 - Section 16(c), 20, 21
High Courts10 Aug 2015

G. Thimmappa Vs Shivaraj

Karnataka High Court · (2016) 1 AKR 83 : (2015) ILR (Kar) 5064 : (2015) 4 KCCR 3450

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 374, 397, 473Limitation Act, 1963 - Section 5
High Courts07 Aug 2015Partly Allowed

Saroja Vs Basappa

Karnataka High Court · (2015) 08 KAR CK 0305

Criminal Procedure Code, 1973 (CrPC) - Section 125