High Courts09 Sept 2015Dismissed
Ghousia College of Engineering Vs Bangalore Electricity Supply Company Ltd. and Others
Karnataka High Court · (2015) 6 KarLJ 480
Electricity Act, 2003 - Section 56(2)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 55 of 219
High Courts09 Sept 2015Partly Allowed
Alankananda Sonar Vs ICICI Lombard General Ins. Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0339
Motor Vehicles Act, 1988 - Section 166
High Courts09 Sept 2015
Venkatesh and Others Vs State and Others
Karnataka High Court · (2016) 1 KarLJ 66
Criminal Procedure Code, 1973 (CrPC) - Section 221, 306, 428Dowry Prohibition Act, 1961 - Section 3, 4, 6Evidence Act, 1872 - Section 113-A
High Courts09 Sept 2015Allowed
Badasab and Others Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)Penal Code, 1860 (IPC) - Section 302, 324, 326, 34, 504
High Courts09 Sept 2015Allowed
Union of India and Others Vs C.G. Prabhu
Karnataka High Court · (2015) 6 KarLJ 679
High Courts09 Sept 2015Allowed
G.S. Madusudan and Others Vs State
Karnataka High Court · (2015) 09 KAR CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 439Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23
High Courts09 Sept 2015Dismissed
Mohammed Asadulla Vs G. Kashinath
Karnataka High Court · (2015) 09 KAR CK 0139
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Specific Relief Act, 1963 - Section 20, 20(2)(c)
High Courts09 Sept 2015Dismissed
Kallappa Vs Basappa and Others
Karnataka High Court · (2015) 09 KAR CK 0138
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 9 Rule 9, 100
High Courts09 Sept 2015Allowed
Ramji Granites Vs The Karnataka State Pollution Control Board and Others
Karnataka High Court · (2015) 09 KAR CK 0137
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 133, 482
High Courts09 Sept 2015Allowed
N.F. Dyavanagoudar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0100
High Courts09 Sept 2015Dismissed
Fakkirappa Vs Tippanna
Karnataka High Court · (2015) 09 KAR CK 0099
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Sept 2015Dismissed
The State of Karnataka Vs Rangaswamy
Karnataka High Court · (2015) ILR (Kar) 4879
Criminal Procedure Code, 1973 (CrPC) - Section 211, 212, 213, 216, 218Penal Code, 1860 (IPC) - Section 436
High Courts09 Sept 2015
Ningawwa and Others Vs The Manager, United India Insurance Company Limited
Karnataka High Court · (2015) 09 KAR CK 0072
High Courts09 Sept 2015Dismissed
Hicure Pharmaceuticals Pvt. Ltd. Vs The Deputy Commissioner of Commercial Taxes (Audit-3)
Karnataka High Court · (2015) 09 KAR CK 0030
Central Sales Tax Act, 1956 - Section 2(h), 9(2)Constitution of India, 1950 - Article 246, 366, 366(29-A), 366(29-A)(b)Karnataka Value Added Tax Act, 2003 - Section 2(37), 4(1)(b)(ii), 5(1)
High Courts09 Sept 2015Allowed
Vasu Hanamantappa Devaraddi and Others Vs The State of Karnataka
Karnataka High Court · (2016) 1 AKR 742
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts08 Sept 2015Dismissed
Vijayakumar Vs Sri Someshwaraswamy Veerashaiva Samaja Seva Sangha (R)
Karnataka High Court · (2016) 1 KarLJ 375
Karnataka Small Cause Courts Act, 1964 - Section 18
High Courts08 Sept 2015
Embassy Development Corporation Vs The Assistant Commissioner of Income Tax
Karnataka High Court · (2015) 378 ITR 677
Income Tax Act, 1961 - Section 142(1), 143(1), 143(2), 260-A, 36(1)(iii)
High Courts08 Sept 2015Partly Allowed
Sabanna Vs The State
Karnataka High Court · (2015) 09 KAR CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 235(2), 313, 374, 428Evidence Act, 1872 - Section 118, 27Penal Code, 1860 (IPC) - Section 299, 299(c), 300, 302, 304
High Courts08 Sept 2015Allowed
Ramachandran Vs State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0292
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 34, 415, 420, 468, 471
High Courts08 Sept 2015Partly Allowed
Shafiulla Vs Krishnappa and Others
Karnataka High Court · (2015) 09 KAR CK 0283
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b), 151Specific Relief Act, 1963 - Section 16, 16(c)