Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 20 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Income Tax Act, 1922 - Section 66(1)

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High Courts07 Sept 2015Dismissed

Vishnu Lakshminarayan Bhat and Others Vs Superintendent of Police, Uttara Kannada District and Others

Karnataka High Court · (2015) 09 KAR CK 0219

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 22, Order 22 Rule 9Constitution of India, 1950 - Article 226

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High Courts07 Sept 2015Partly Allowed

Abdulsattar Vs Noorjahan

Karnataka High Court · (2015) 09 KAR CK 0218

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts07 Sept 2015Allowed

Pralhadagouda Vs The State of Karnataka and Others

Karnataka High Court · (2015) 09 KAR CK 0190

Constitution of India, 1950 - Article 14

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High Courts07 Sept 2015Dismissed

Ashok Vs Madhu and Others

Karnataka High Court · (2015) 09 KAR CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)

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High Courts07 Sept 2015Allowed

Andanayya Vs Vice-Chancellor, University of Agricultural Sciences and Others

Karnataka High Court · (2015) 09 KAR CK 0132

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High Courts07 Sept 2015Disposed Off

The Union of India and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 09 KAR CK 0129

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High Courts07 Sept 2015Disposed Off

Veena Mahesh Vs State of Karnataka and Others

Karnataka High Court · (2015) 6 KarLJ 667 : (2016) 1 KCCR 263

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 4(1), 48

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High Courts07 Sept 2015Partly Allowed

Lokamani and Others Vs Mahadevamma and Others

Karnataka High Court · (2016) AIR (Kar) 4 : (2016) 1 AKR 198 : (2016) 1 KarLJ 497 : (2015) 4 KCCR 3091 : (2016) 2 RCR(Civil) 360

General Clauses Act, 1897 - Section 6AHindu Succession (Amendment) Act, 2005 - Section 6Hindu Succession Act, 1956 - Section 2, 23, 24, 30, 6

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High Courts07 Sept 2015Dismissed

Basappa Vs The Special Land Acquisition Officer, UKP

Karnataka High Court · (2015) 09 KAR CK 0073

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114Land Acquisition Act, 1894 - Section 18(1)

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High Courts07 Sept 2015

State by Sub-Inspector of Police and Others Vs M.B. Manjegowda and Others

Karnataka High Court · (2016) 1 KarLJ 479

Criminal Procedure Code, 1973 (CrPC) - Section 428Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 114, 149, 307, 323, 498(A)

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High Courts04 Sept 2015Partly Allowed

Shankarappa Vs Narayanappa and Others

Karnataka High Court · (2015) 09 KAR CK 0358

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High Courts04 Sept 2015Disposed off

M.P. Renukacharya and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 2 KarLJ 164

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156, 156(3)Penal Code, 1860 (IPC) - Section 120B, 120-B, 420

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High Courts04 Sept 2015Dismissed