High Courts08 Sept 2015Dismissed
Yallamma Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0276
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 186, 448, 506
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 56 of 219
High Courts08 Sept 2015Disposed Off
Prabhakar Vs Sudha Nandhini
Karnataka High Court · (2016) 1 DMC 564 : (2015) 6 KarLJ 664
Hindu Marriage Act, 1955 - Section 13(1)(i), 13(1)(ii), 24
High Courts08 Sept 2015Dismissed
S. Shantappa and Others Vs Chulachavva
Karnataka High Court · (2015) 09 KAR CK 0189
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Sept 2015Partly Allowed
Manjunatha N. Vs Bharati Axa General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0188
Motor Vehicles Act, 1988 - Section 166
High Courts08 Sept 2015Allowed
In Re: Koyo Bearings India Private Limited
Karnataka High Court · (2015) 09 KAR CK 0187
High Courts08 Sept 2015Dismissed
Shivaji Narayan Desai Vs Amrut Vithoba Bharankar
Karnataka High Court · (2015) 09 KAR CK 0131
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101
High Courts08 Sept 2015Dismissed
Vasant Laman Akalwadi Vs Subbaraj Dattaka and Others
Karnataka High Court · (2015) 09 KAR CK 0130
High Courts08 Sept 2015Allowed
Cottage Industries Exposition Ltd. Vs Bindu Neelakanta
Karnataka High Court · (2015) 4 AKR 861 : (2015) ILR (Kar) 4775 : (2016) 1 KCCR 9
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(b), Order 8 Rule 1, Order 8 Rule 6-A, Order 8 Rule 9, 151Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19(8)
High Courts08 Sept 2015
Purushotham and Others Vs State
Karnataka High Court · (2016) 1 AKR 730
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 165, 26, 27, 8Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 364
High Courts08 Sept 2015
Kanchan and Others Vs Ravindranath and Others
Karnataka High Court · (2015) 09 KAR CK 0071
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts08 Sept 2015Dismissed
D.L. Karli Kannan and Others Vs N.R. Khan and Others
Karnataka High Court · (2015) 09 KAR CK 0065
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Karnataka Land Reforms Act, 1961 - Section 15
High Courts08 Sept 2015Dismissed
Yallamma Vs The State of Karnataka by its Secretary, Department of Woman and Child Development
Karnataka High Court · (2017) ILRKarnataka 277
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Disposed Off
Udupi Advocates Multi-Purpose Co-op. Society Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0020
Karnataka Stamp Act, 1957 - Section 51, 52, 52-A
High Courts08 Sept 2015Allowed
Mahadev and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0018
Constitution of India, 1950 - Article 14
High Courts08 Sept 2015
Vishnu and Others Vs Land Tribunal, Khanapur and Others
Karnataka High Court · (2015) 09 KAR CK 0017
High Courts08 Sept 2015Dismissed
The State of Karnataka Vs G. Raghunath
Karnataka High Court · (2015) 09 KAR CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 376, 420, 506
High Courts07 Sept 2015Partly Allowed
Roopa T.S. and Others Vs The New India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0357
Motor Vehicles Act, 1988 - Section 166
High Courts07 Sept 2015Partly Allowed
Narasimhamurthy K. and Others Vs Quality Industries
Karnataka High Court · (2015) 09 KAR CK 0352
High Courts07 Sept 2015Dismissed
Parvathamma Vs K.N. Madhusudan
Karnataka High Court · (2015) 09 KAR CK 0351
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts07 Sept 2015Dismissed
Sandesh Vs The Managing Director, Karnataka State Road Transport Corporation and Others
Karnataka High Court · (2015) 09 KAR CK 0349