High Courts10 Sept 2015Dismissed
Mahalingappa and Others Vs Shivagangamma and Others
Karnataka High Court · (2015) 09 KAR CK 0272
Karnataka Land Revenue Act, 1964 - Section 128
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 54 of 219
High Courts10 Sept 2015
Sadashiv and Others Vs Dyavakka and Others
Karnataka High Court · (2015) 09 KAR CK 0270
Motor Vehicles Act, 1988 - Section 10, 10(1), 10(2), 14, 147
High Courts10 Sept 2015Dismissed
Eknath Vs Roopa
Karnataka High Court · (2015) 09 KAR CK 0269
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 115, 151Family Courts Act, 1984 - Section 10, 19
High Courts10 Sept 2015Dismissed
Arjun M. Menda Vs Narasamma and Others
Karnataka High Court · (2015) 09 KAR CK 0241
Income Tax Act, 1961 - Section 230A, 27
High Courts10 Sept 2015Dismissed
H.A. Srikanth and Others Vs Sovereign Developers & Infrastructure Limited and Others
Karnataka High Court · (2015) 09 KAR CK 0178
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts10 Sept 2015Partly Allowed
Mohammed Rafeeq Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 158
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302
High Courts10 Sept 2015Partly Allowed
Shakunthal M. and Others Vs Murthy and Others
Karnataka High Court · (2015) 09 KAR CK 0136
High Courts10 Sept 2015Disposed Off
Kotturuswamiji Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0134
Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 82, 82(1)
High Courts10 Sept 2015Allowed
Ganesh D. Kundaragi and Others Vs The Karnataka University and Others
Karnataka High Court · (2015) 09 KAR CK 0104
Constitution of India, 1950 - Article 16
High Courts10 Sept 2015Dismissed
The New India Assurance Co. Ltd. Vs Swetha and Others
Karnataka High Court · (2015) 09 KAR CK 0102
High Courts10 Sept 2015Dismissed
Pundalik Subhanna More Vs Shivaji Moning Sangaonkar
Karnataka High Court · (2015) 09 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 357, 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts10 Sept 2015Dismissed
Kalagondadha Basavannappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 583
Karnataka Land Reforms Act, 1961 - Section 128, 133, 14, 2(11), 2(3)Karnataka Land Revenue Act, 1964 - Section 133, 44
High Courts10 Sept 2015Dismissed
The New India Assurance Company Limited Vs Y.A. Mulla
Karnataka High Court · (2015) 09 KAR CK 0074
Payment of Gratuity Act, 1972 - Section 14, 4, 4(6), 5(1)(a)(i)
High Courts10 Sept 2015Partly Allowed
Balasaheb Babu Patil and Others Vs Vikas Vishwanath Pawar and Others
Karnataka High Court · (2015) 09 KAR CK 0029
High Courts10 Sept 2015
Ambika and Others Vs Syed Nasir Bhasha and Others
Karnataka High Court · (2015) 09 KAR CK 0028
High Courts10 Sept 2015Dismissed
Ramning Vs Ganesh and Others
Karnataka High Court · (2016) 1 AKR 460
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90Hindu Adoptions and Maintenance Act, 1956 - Section 10, 10(1)(iii), 10(iii), 11, 11(iv)
High Courts09 Sept 2015Partly Allowed
Jayaramu Vs C.V. Prashanth and Others
Karnataka High Court · (2015) 09 KAR CK 0366
Motor Vehicles Act, 1988 - Section 166
High Courts09 Sept 2015Disposed off
H.T. Janakamma Vs The Commissioner Bangalore Development Authority and Others
Karnataka High Court · (2015) 09 KAR CK 0365
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts09 Sept 2015Allowed
Ajay R. Gowda Vs The Bangalore Development Authority
Karnataka High Court · (2016) 1 KarLJ 619
Specific Relief Act, 1963 - Section 31
High Courts09 Sept 2015Disposed off
Parveen Omar Vs Karnataka State Board of Wakfs "Darul Awkaf" and Others
Karnataka High Court · (2015) 6 KarLJ 419 : (2016) 1 KCCR 257
Waqf Act, 1995 - Section 54, 6