High Courts14 Sept 2015Dismissed
Ashwath and Others Vs Chanabasappa and Others
Karnataka High Court · (2015) 09 KAR CK 0034
Transfer of Property Act, 1882 - Section 53-A
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 52 of 219
High Courts11 Sept 2015Disposed off
The Principal, Patel College of Nursing and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0355
High Courts11 Sept 2015Partly Allowed
Vasu Devadiga Vs Vasantha Poojary and Others
Karnataka High Court · (2015) 09 KAR CK 0353
Motor Vehicles Act, 1988 - Section 166
High Courts11 Sept 2015Disposed off
Sri Soubhagya Lalitha College of Nursing and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0350
High Courts11 Sept 2015Disposed off
Shanthini College of Nursing and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0346
High Courts11 Sept 2015Disposed off
BMS Hospital Nursing College and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0345
High Courts11 Sept 2015Disposed off
Florence College of Nursing and Others Vs Rajiv Gandhi University of Health Science
Karnataka High Court · (2015) 09 KAR CK 0344
High Courts11 Sept 2015Disposed off
Florence College of Physiotherapy and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0343
High Courts11 Sept 2015Allowed
Rashmi Solanki Vs B.S. Sham Sunder
Karnataka High Court · (2015) 6 KarLJ 463 : (2016) 1 KCCR 1
Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 8, 8(1)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 2015Disposed off
Surya College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Science and Others
Karnataka High Court · (2015) 09 KAR CK 0341
High Courts11 Sept 2015Partly Allowed
A. Yesudas and Others Vs Mithuna and Others
Karnataka High Court · (2015) 09 KAR CK 0340
High Courts11 Sept 2015Allowed
G. Premalatha Vs R. Nagesh
Karnataka High Court · (2016) 1 AKR 804 : (2015) ILR (Kar) 4863
Constitution of India, 1950 - Article 21Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts11 Sept 2015Dismissed
Konkadi Padmanabha Vs The Union of India
Karnataka High Court · (2016) 1 AKR 44
Constitution of India, 1950 - Article 13, 14, 19, 19(1)(c), 38Multi-State Cooperative Societies Act, 2002 - Section 29, 44, 44(2)
High Courts11 Sept 2015Allowed
Mahalingappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0271
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320(1), 34, 406, 408, 409
High Courts11 Sept 2015
Manjula and Others Vs Mahadev and Others
Karnataka High Court · (2015) 09 KAR CK 0268
High Courts11 Sept 2015Dismissed
Virupaxagoud Shankaragoud Patil and Others Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 149, 150, 151, 152, 154Karnataka Land Revenue Act, 1964 - Section 70Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 21(1), 22, 4, 4(1)
High Courts11 Sept 2015
Basavaraj P. Patagundi Vs Malaprabha Grameena Bank
Karnataka High Court · (2015) 09 KAR CK 0261
High Courts11 Sept 2015Dismissed
Kotrayya and Others Vs Fakeerayya and Others
Karnataka High Court · (2015) 09 KAR CK 0216
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 122
High Courts11 Sept 2015Allowed
C.B. Devaiah Vs Bopale Gowda and Others
Karnataka High Court · (2015) 09 KAR CK 0215
High Courts11 Sept 2015Partly Allowed
Naveen Kumar K.C. Vs The Royal Sundaram Alliance Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0214
Motor Vehicles Act, 1988 - Section 166