High Courts15 Sept 2015Allowed
Jagadish Shankareppa Mirji Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0144
Evidence Act, 1872 - Section 65(b)Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 51 of 219
High Courts15 Sept 2015Allowed
Vithaldas Purushottam and Others Vs The Assistant Commissioner, Dharwad and Others
Karnataka High Court · (2015) 09 KAR CK 0116
Karnataka Land Reforms Act, 1961 - Section 80
High Courts15 Sept 2015Partly Allowed
V.N. Nagaraju and Others Vs Shivappa Devaru and Others
Karnataka High Court · (2015) 09 KAR CK 0115
Motor Vehicles Act, 1988 - Section 166
High Courts15 Sept 2015Dismissed
The Spl. Land Acquisition Officer Vs Shidalingappa Bhimappa Harugeri and Others
Karnataka High Court · (2015) 09 KAR CK 0114
Land Acquisition Act, 1894 - Section 18(1), 4(1)
High Courts15 Sept 2015Dismissed
C.P. Sundar Raj Vs Nethravathy and Others
Karnataka High Court · (2016) 148 FLR 495 : (2015) 4 LLJ 323
Railways Act, 1989 - Section 124, 124A, 128Workmens Compensation Act, 1923 - Section 30
High Courts15 Sept 2015Dismissed
Dondiba Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0094
Penal Code, 1860 (IPC) - Section 201, 302
High Courts15 Sept 2015Dismissed
Kumari Veena Vs The Commissioner for Social Welfare and Others
Karnataka High Court · (2015) 09 KAR CK 0040
High Courts15 Sept 2015Allowed
Dingaleshwar Swamy and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0039
Constitution of India, 1950 - Article 136, 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 482Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts15 Sept 2015Dismissed
National Insurance Co. Ltd. Vs Mahesh and Others
Karnataka High Court · (2015) 09 KAR CK 0038
Motor Vehicles Act, 1988 - Section 147
High Courts15 Sept 2015Dismissed
State of Karnataka Vs Rudrappa Vithal Mushennavar
Karnataka High Court · (2015) 09 KAR CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207Penal Code, 1860 (IPC) - Section 114, 34, 341, 366A, 366-A
High Courts14 Sept 2015
Syed Nawab Vs R. Sharvana and Others
Karnataka High Court · (2015) 09 KAR CK 0363
Motor Vehicles Act, 1988 - Section 166
High Courts14 Sept 2015Allowed
State of Karnataka Vs United Breweries Limited and Others
Karnataka High Court · (2015) 09 KAR CK 0361
Central Sales Tax Act, 1956 - Section 14, 15Constitution of India, 1950 - Article 286Karnataka Tax on Entry of Goods Act, 1979 - Section 2, 3
High Courts14 Sept 2015Allowed
Shaik Ibrahim Vs The State
Karnataka High Court · (2015) 09 KAR CK 0291
Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Sept 2015Dismissed
Karaveerayya and Others Vs Andanappa Gurubasappa Kaddi
Karnataka High Court · (2015) 09 KAR CK 0265
Civil Procedure Code, 1908 (CPC) - Section 100, 11Evidence Act, 1872 - Section 62Karnataka Land Reforms Act, 1961 - Section 5
High Courts14 Sept 2015Partly Allowed
Syed Moinuddin Vs Lakshmamma and Others
Karnataka High Court · (2015) 09 KAR CK 0264
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, Order 9 Rule 13, 115
High Courts14 Sept 2015Disposed Off
Makubul Vs The Deputy Commissioner of Belagavi and Others
Karnataka High Court · (2015) 09 KAR CK 0143
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts14 Sept 2015Dismissed
Hajaratabi and Others Vs Bibijahira and Others
Karnataka High Court · (2015) 09 KAR CK 0109
Civil Procedure Code, 1908 (CPC) - Section 100, 80
High Courts14 Sept 2015
M. Shivanna Vs The Assistant Commissioner of Income Tax, Central Circle
Karnataka High Court · (2015) 09 KAR CK 0081
Income Tax Act, 1961 - Section 2(24), 45(5), 5
High Courts14 Sept 2015
T.V. Shankaranarayana and Others Vs Kempamma and Others
Karnataka High Court · (2015) 09 KAR CK 0046
High Courts14 Sept 2015Disposed Off
Karnataka State Financer Corporation, Mysore Branch Vs The Regional Transport Officer, Regional Transport Office
Karnataka High Court · (2015) 09 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 249Karnataka Motor Vehicles Taxation Act, 1957 - Section 12(1)(a), 3, 4, 5, 9