COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 49 of 219

High Courts21 Sept 2015

The Commissioner of Income Tax and Others Vs The Mercantile Co-operative Credit Society Ltd.

Karnataka High Court · (2015) 09 KAR CK 0146

Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80 PKarnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015Dismissed

Vijaya Kumar M. Vs P. Krishnaraja Rao and Others

Karnataka High Court · (2015) 09 KAR CK 0145

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High Courts21 Sept 2015

Shri Ganesh Co-operative Credit Society Ltd. Vs The Income Tax Officer

Karnataka High Court · (2015) 09 KAR CK 0142

Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(viia), 263, 80P, 80P(1)Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015

Shri Durdundeshwar Urban Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0141

Banking Laws (Application to Co-operative Societies) Act, 1965 - Section 2, 5Banking Regulation Act, 1949 - Section 37, 5(b), 5(cci), 5(cciia), 5(ccv)Income Tax Act, 1961 - Section 2, 2(24(viia), 263, 80P, 80P(1)

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High Courts21 Sept 2015Disposed Off

Alireza Asgharyan Vs Union of India and Others

Karnataka High Court · (2015) 4 KCCR 3472

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High Courts21 Sept 2015

The Trimurti Credit Souharda Sahaakari Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0120

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High Courts21 Sept 2015

Shri Basaveshwar Urban Co-operative Credit Society Limited Vs The Income Tax Officer

Karnataka High Court · (2015) 09 KAR CK 0119

Banking Regulation Act, 1949 - Section 2, 37, 5, 5(b), 5(cci)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80P

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High Courts21 Sept 2015

Shri Kalika Daivadnya Co-op. Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others

Karnataka High Court · (2015) 09 KAR CK 0097

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High Courts21 Sept 2015

The Commissioner of Income Tax and Others Vs Shri Siddeshwar Souhard Sahakari Niyamitha and Others

Karnataka High Court · (2015) 09 KAR CK 0096

Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(viia), 263, 80P, 80P(1)Karnataka Souharda Sahakari Act, 1997 - Section 20, 21

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High Courts21 Sept 2015Allowed

Kanthalakshmi Vs G.S. Sheshachala

Karnataka High Court · (2015) 09 KAR CK 0095

Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(a)(g), 27(2)(g), 27(2)(r)Transfer of Property Act, 1882 - Section 109

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High Courts21 Sept 2015Dismissed

Kariyamma and Others Vs Sanjeevaiah and Others

Karnataka High Court · (2015) 09 KAR CK 0036

Limitation Act, 1963 - Section 5

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High Courts21 Sept 2015Allowed

Suresh Vs The State of Karnataka

Karnataka High Court · (2015) 09 KAR CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 380, 384, 454

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High Courts18 Sept 2015Dismissed

The Managing Director, Karnataka Road Development Corporation Vs Vishal Infrastructure Limited

Karnataka High Court · (2015) 09 KAR CK 0382

Limitation Act, 1963 - Section 5

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High Courts18 Sept 2015Dismissed

Zickrunnisa and Others Vs Amina Bi and Others

Karnataka High Court · (2015) 09 KAR CK 0375

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts18 Sept 2015Partly Allowed

The Branch Manager, National Insurance Co. Ltd. Vs Nalini and Others

Karnataka High Court · (2015) 09 KAR CK 0374

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High Courts18 Sept 2015Allowed

K. Prakash Vs Gangappa Chandalli and Others

Karnataka High Court · (2015) 09 KAR CK 0371

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High Courts18 Sept 2015Dismissed

K.M. Narayanappa and Others Vs T.C. Venkatagiriyappa and Others

Karnataka High Court · (2015) 09 KAR CK 0370

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High Courts18 Sept 2015Allowed

R. Janaki Vs Bhakta Bisto

Karnataka High Court · (2015) 09 KAR CK 0359

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14Constitution of India, 1950 - Article 21Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts18 Sept 2015Dismissed

K.L. Kumaraswamy Vs Dhanalaxmi Bank Ltd. and Others

Karnataka High Court · (2016) AIR (Kar) 55 : (2016) 1 KarLJ 615

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2)(1)(c), 13(2)(1)(d), 13(2)(1)(e), 17

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High Courts18 Sept 2015

State of Karnataka Vs IBM India Private Limited

Karnataka High Court · (2015) 52 GST 1230

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