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Karnataka High Court judgments, 2015

4,370 judgments · page 50 of 219

High Courts15 Sept 2015Dismissed

Babu Vs Tanveer and Others

Karnataka High Court · (2015) 09 KAR CK 0288

Civil Procedure Code, 1908 (CPC) - Section 96Penal Code, 1860 (IPC) - Section 143, 147, 149, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
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High Courts15 Sept 2015Dismissed

P.C. Kumaraswamy and Others Vs Channabasamma and Others

Karnataka High Court · (2015) 09 KAR CK 0257

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 20, Order 20 Rule 3, Order 47 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 369Karnataka Land Revenue Act, 1964 - Section 132, 132(3), 133, 14, 152
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