High Courts21 Sept 2015Partly Allowed
Basammanni and Others Vs Masqsud Ahamed Shariff and Others
Karnataka High Court · (2015) 09 KAR CK 0389
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 48 of 219
High Courts21 Sept 2015Dismissed
Mallamma and Others Vs Nagamma
Karnataka High Court · (2015) 09 KAR CK 0372
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 96Hindu Succession Act, 1956 - Section 12
High Courts21 Sept 2015Partly Allowed
H.S. Manjula and Others Vs Siga Anjaneyulu and Others
Karnataka High Court · (2015) 09 KAR CK 0369
Motor Vehicles Act, 1988 - Section 166
High Courts21 Sept 2015Disposed off
Venkatesh Murthi Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0368
Cable Television Networks (Regulation) Act, 1995 - Section 17, 18, 2(a), 4ACopyright Act, 1957 - Section 14, 51, 63, 65, 69
High Courts21 Sept 2015Allowed
Gowramma Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 598 : (2016) 1 KarLJ 637
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 20 Rule 20, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 16Karnataka Panchayat Raj Act, 1993 - Section 15, 17, 17 (7), 18, 19
High Courts21 Sept 2015
Securities and Exchange Board of India and Others Vs Khoday India Limited
Karnataka High Court · (2016) 2 KarLJ 141
Securities and Exchange Board of India Act, 1992 - Section 11(1), 11B, 19, 2(j)Securities Contracts (Regulation) Act, 1956 - Section 12A
High Courts21 Sept 2015Dismissed
Ida Mathias and Others Vs Allen J. Mathias and Others
Karnataka High Court · (2016) 1 AKR 449
Succession Act, 1925 - Section 276
High Courts21 Sept 2015Dismissed
A.N. Ramaiah and Others Vs M. Abraham Ashirvadam
Karnataka High Court · (2015) 09 KAR CK 0312
Karnataka Small Cause Courts Act, 1964 - Section 18Transfer of Property Act, 1882 - Section 106
High Courts21 Sept 2015
The Commissioner of Income Tax and Others Vs Basaveshwar Urban Credit Souhard Sahakari Niyamit
Karnataka High Court · (2015) 09 KAR CK 0310
Banking Regulation Act, 1949 - Section 37, 5(b), 5(cci), 5(cciia), 5(ccv)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015
The Belgaum Merchants Co-op Credit Society Ltd. Vs Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2016) 236 TAXMAN 351
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015Allowed
Dattratrya and Others Vs Girimal and Others
Karnataka High Court · (2015) 09 KAR CK 0308
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151
High Courts21 Sept 2015Dismissed
Shanmukha and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0307
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts21 Sept 2015Dismissed
State of Karnataka Vs Vasanth
Karnataka High Court · (2015) 09 KAR CK 0306
Penal Code, 1860 (IPC) - Section 302, 307
High Courts21 Sept 2015
Athani Mahila Co-op. Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0305
Banking Regulation Act, 1949 - Section 37, 5 (b), 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2 (24 (vii a), 2(24(viia), 263, 5Karnataka Souharda Sahakari Act, 1997 - Section 20, 21
High Courts21 Sept 2015Dismissed
Anjaneyalu Prathipathi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0263
High Courts21 Sept 2015Dismissed
Ningavva Vs Gangavva and Others
Karnataka High Court · (2015) 09 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 100Evidence Act, 1872 - Section 114
High Courts21 Sept 2015
Shri Doodhganga Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0208
Banking Regulation Act, 1949 - Section 2, 37, 5, 5(b), 5(cci)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80P
High Courts21 Sept 2015
Shri Mallikarjun Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0207
Banking Regulation Act, 1949 - Section 2, 37, 5, 5(b), 5(cci)Income Tax Act, 1961 - Section 2(24(viia), 2(24)(viia), 263, 80P, 80P(1)
High Courts21 Sept 2015
Bhairavnath Co-operative Credit Society Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 09 KAR CK 0206
Banking Laws (Application to Co-operative Societies) Act, 1965 - Section 2, 5Banking Regulation Act, 1949 - Section 37, 5(b), 5(cci), 5(cciia), 5(ccv)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80P
High Courts21 Sept 2015
The Commissioner of Income Tax and Others Vs Shri Shankarling Co-operative Credit Society Limited
Karnataka High Court · (2015) 09 KAR CK 0202
Banking Laws (Application to Co-operative Societies) Act, 1965 - Section 2Banking Regulation Act, 1949 - Section 37, 5, 5(b), 5(cci), 5(cciia)Income Tax Act, 1961 - Section 2, 2(24(vii a), 2(24(viia), 263, 80 P(2)(a)(i)