High Courts23 Sept 2015Partly Allowed
Jayalakshmi and Others Vs Vikas Mohan Dupthe and Others
Karnataka High Court · (2015) 09 KAR CK 0199
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 46 of 219
High Courts23 Sept 2015Allowed
Jyothi G. Vs The Tahsildar, T. Narasipura Taluk and Others
Karnataka High Court · (2015) 09 KAR CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 200, 201, 202, 203Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993 - Section 13, 17(3), 18, 3
High Courts23 Sept 2015Dismissed
Sadanand Vs Y.V. Doddamani
Karnataka High Court · (2015) 09 KAR CK 0152
Bombay Public Trusts Act, 1950 - Section 22(1), 72(4)
High Courts23 Sept 2015Dismissed
Sheela Rajashekharayya Hiremath Vs Somanathsa Yallappa Katve
Karnataka High Court · (2015) 09 KAR CK 0150
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106
High Courts23 Sept 2015Disposed Off
Irappa and Ors Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0149
High Courts23 Sept 2015Allowed
Hanumanthappa and Others Vs Megharaj and Others
Karnataka High Court · (2015) 09 KAR CK 0048
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts22 Sept 2015Partly Allowed
M. Raju and Others Vs The Managing Director, KSRTC
Karnataka High Court · (2015) 09 KAR CK 0432
Motor Vehicles Act, 1988 - Section 166
High Courts22 Sept 2015Allowed
Kempe Gowda and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 KarLJ 511
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 448, 498-A, 506
High Courts22 Sept 2015Allowed
Sadashiv Vs Rajeshwari and Others
Karnataka High Court · (2015) 09 KAR CK 0416
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3A(1), Order 41 Rule 3A(1), 100Hindu Adoptions and Maintenance Act, 1956 - Section 12Limitation Act, 1963 - Section 5
High Courts22 Sept 2015Partly Allowed
Manoj Kumar and Others Vs Jeril Sebastian and Others
Karnataka High Court · (2015) 09 KAR CK 0415
Motor Vehicles Act, 1988 - Section 166
High Courts22 Sept 2015Dismissed
State of Karnataka Vs Venkatesh
Karnataka High Court · (2015) 09 KAR CK 0414
Penal Code, 1860 (IPC) - Section 302, 498(A), 498A
High Courts22 Sept 2015Dismissed
Rahamath Sea Foods and Others Vs Vijaya Bank, City Branch, Mangalore and Others
Karnataka High Court · (2015) 09 KAR CK 0393
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 66(2)(e), Order 21 Rule 90, Order 21 Rule 90(2), 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts22 Sept 2015Dismissed
S. Sridhar Vs R. Srinivasa and Others
Karnataka High Court · (2015) 09 KAR CK 0392
Criminal Procedure Code, 1973 (CrPC) - Section 197, 200, 203, 482Penal Code, 1860 (IPC) - Section 167, 197, 218, 34
High Courts22 Sept 2015Allowed
R. Prakash and Others Vs State and Others
Karnataka High Court · (2015) 09 KAR CK 0391
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 250, 482Penal Code, 1860 (IPC) - Section 324, 34, 341, 447, 506
High Courts22 Sept 2015Allowed
The Management of Indian Institute of Management Vs D. Manikya
Karnataka High Court · (2016) 1 KarLJ 553
Industrial Disputes Act, 1947 - Section 29, 33(c)(2)
High Courts22 Sept 2015Allowed
State Vs Thara
Karnataka High Court · (2015) 09 KAR CK 0381
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 302, 307
High Courts22 Sept 2015Allowed
Siddaram and Others Vs The State
Karnataka High Court · (2015) 09 KAR CK 0380
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 235(2), 374, 374(2)Evidence Act, 1872 - Section 114(g)Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 34
High Courts22 Sept 2015Allowed
Oriental Insurance Company Limited Vs H.M. Kantharaju and Others
Karnataka High Court · (2015) 09 KAR CK 0379
High Courts22 Sept 2015Allowed
State of Karnataka Vs Pradeep
Karnataka High Court · (2015) 09 KAR CK 0367
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 448, 506
High Courts22 Sept 2015Disposed off
Dakshina Kannada Sahakari Sakkare Karkhane Niyamita Vs The Deputy Commissioner, Udupi District and Others
Karnataka High Court · (2015) 09 KAR CK 0315