High Courts29 Sept 2015Dismissed
State of Karnataka Vs Govindanaika and Others
Karnataka High Court · (2015) 09 KAR CK 0006
Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 44 of 219
High Courts29 Sept 2015Allowed
Sharanappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0005
High Courts29 Sept 2015Dismissed
Yarriswamy Vs Anandeshwari
Karnataka High Court · (2015) 09 KAR CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts28 Sept 2015Allowed
Cheekanda Pushparatna Chengappa Vs Kodandera K. Sudhakar and Others
Karnataka High Court · (2016) 2 KarLJ 422
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, 151, 97Constitution of India, 1950 - Article 15(3)Hindu Succession Act, 1956 - Section 6, 6(1), 8
High Courts28 Sept 2015Dismissed
Mohammed Abdulla Siddiqui and Others Vs The Deputy Commissioner, Raichur and Others
Karnataka High Court · (2015) 09 KAR CK 0387
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151, 96Evidence Act, 1872 - Section 101, 102Penal Code, 1860 (IPC) - Section 295
High Courts28 Sept 2015Dismissed
M. Prithvi Ullasa Vs Reshma N.R.
Karnataka High Court · (2015) 4 AKR 658
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a), 13(1)(ib)Penal Code, 1860 (IPC) - Section 498(A), 506
High Courts28 Sept 2015
Commissioner of Income Tax and Others Vs Safran Aerospace India Pvt. Ltd.
Karnataka High Court · (2015) 09 KAR CK 0377
Income Tax Act, 1961 - Section 10A, 2(45), 70(1)
High Courts28 Sept 2015Dismissed
Ravindranatha Bajpe and Others Vs Mangalore Speail Economic Zone Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0376
Criminal Procedure Code, 1973 (CrPC) - Section 200, 397, 482Penal Code, 1860 (IPC) - Section 120-A, 120-B, 34, 427, 447
High Courts28 Sept 2015Dismissed
The Special Land Acquisition Officer and The Assistant Commissioner Vs Appasaheb Babu Bogar and Others
Karnataka High Court · (2015) 09 KAR CK 0252
Land Acquisition Act, 1894 - Section 12, 12(2), 18, 18(2)(b), 45Post Office Act, 1898 - Section 28, 29
High Courts28 Sept 2015
Basattappa Vs Sushila Malleshappa Anthravalli
Karnataka High Court · (2015) 09 KAR CK 0250
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 41 Rule 27, 100
High Courts28 Sept 2015Allowed
Doddannaiah Vs T.M. Govindappa and Others
Karnataka High Court · (2015) 09 KAR CK 0249
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33
High Courts28 Sept 2015Dismissed
Giridhar and Others Vs Sharnappa
Karnataka High Court · (2015) 4 AKR 630
Civil Procedure Code, 1908 (CPC) - Section 100, 96
High Courts28 Sept 2015Allowed
Karnataka Industrial Areas Development Board Vs A. Khadar Bash and Others
Karnataka High Court · (2015) 09 KAR CK 0198
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 93
High Courts28 Sept 2015Allowed
Karnataka State Industrial Investment and Development Corporation Vs Prashanth Minerals Exports (P) Ltd. and Others
Karnataka High Court · (2015) 4 AKR 609
State Financial Corporations Act, 1951 - Section 29, 30, 31, 31(1)(aa), 32Transfer of Property Act, 1882 - Section 69
High Courts28 Sept 2015Dismissed
Byregowda M.C. Vs Nagaraja and Others
Karnataka High Court · (2015) 09 KAR CK 0196
Dowry Prohibition Act, 1961 - Section 3, 4, 6Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 304-B, 306, 498-A
High Courts28 Sept 2015Disposed Off
K.N. Ayodya Rama Shetty Vs The Chief Officer, Municipality, Kunigal and Others
Karnataka High Court · (2015) 09 KAR CK 0157
Constitution of India, 1950 - Article 300A
High Courts28 Sept 2015Dismissed
State of Karnataka Vs Maruti and Others
Karnataka High Court · (2015) 09 KAR CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts28 Sept 2015Allowed
Pramila Vs Nirmal Kumar
Karnataka High Court · (2015) 09 KAR CK 0154
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts28 Sept 2015
National Insurance Co. Ltd. and Others Vs Indramma and Others
Karnataka High Court · (2015) 09 KAR CK 0153
Motor Vehicles Act, 1988 - Section 166
High Courts28 Sept 2015Dismissed
K. Nagarajaiah and Others Vs K.R. Devi Sulochana
Karnataka High Court · (2015) 09 KAR CK 0052
Specific Relief Act, 1963 - Section 20, 20(2)