High Courts29 Sept 2015
New India Assurance Co. Ltd. and Others Vs Devamma and Others
Karnataka High Court · (2015) 09 KAR CK 0396
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 43 of 219
High Courts29 Sept 2015Partly Allowed
Gangadhara Karkera Vs Jacob Dennis Sequiera and Others
Karnataka High Court · (2015) 09 KAR CK 0395
Motor Vehicles Act, 1988 - Section 166
High Courts29 Sept 2015Allowed
Syed Abdul Hameed Vs Roshanabi
Karnataka High Court · (2015) 4 AKR 734
Civil Procedure Code, 1908 (CPC) - Section 100, 96
High Courts29 Sept 2015Dismissed
Mabel Treeza Pinto Vs Francis Pinto
Karnataka High Court · (2015) 4 AKR 604 : (2016) 1 KCCR 133
Divorce Act, 1869 - Section 13, 13(1)(ia)
High Courts29 Sept 2015
Narasamma and Others Vs Shamshudeen and Others
Karnataka High Court · (2015) 09 KAR CK 0251
Motor Vehicles Act, 1988 - Section 166
High Courts29 Sept 2015Dismissed
Manohar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 114, 27Penal Code, 1860 (IPC) - Section 396
High Courts29 Sept 2015Allowed
Viththal Vs The Inspector General of Police, Karnataka Lokayukta and Others
Karnataka High Court · (2015) 09 KAR CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 167(3)Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts29 Sept 2015Dismissed
Siddamma Vs C.N. Nanjundaswamy and Others
Karnataka High Court · (2015) 09 KAR CK 0246
High Courts29 Sept 2015Allowed
Dilip Vs Arun Bheemarao Shivane
Karnataka High Court · (2015) 09 KAR CK 0195
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts29 Sept 2015Partly Allowed
Meenakshi Basavraj Kadaganchi Vs Basavaraj Sharanappa Kadaganchi
Karnataka High Court · (2015) 09 KAR CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts29 Sept 2015Allowed
V. Narayanaswamy Vs City Municipal Council and Others
Karnataka High Court · (2015) 09 KAR CK 0159
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts29 Sept 2015Dismissed
Athmaramaiah Setty and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0158
Karnataka Land Revenue Act, 1964 - Section 127, 133
High Courts29 Sept 2015Dismissed
Krishnaveni and Others Vs The Branch Manager, ICICI Lombard General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 643
Motor Vehicles Act, 1988 - Section 166
High Courts29 Sept 2015Partly Allowed
Francis Xavier D''Souza and Others Vs Madhu S. and Others
Karnataka High Court · (2015) 09 KAR CK 0056
Motor Vehicles Act, 1988 - Section 166
High Courts29 Sept 2015Allowed
Malhar Rao Vs Kishan Rao
Karnataka High Court · (2015) 09 KAR CK 0055
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a), 100, 96
High Courts29 Sept 2015Allowed
B. Venkateshwara Bhat Vs B. Subrahmanya Bhat and Others
Karnataka High Court · (2015) 09 KAR CK 0054
Civil Procedure Code, 1908 (CPC) - Section 151, 152, 153Constitution of India, 1950 - Article 14, 15
High Courts29 Sept 2015Allowed
Basavarajendra Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 324Representation of the People Act, 1951 - Section 126
High Courts29 Sept 2015
The Commissioner of Income Tax and Others Vs Manickbag Automobiles Pvt. Ltd.
Karnataka High Court · (2015) 09 KAR CK 0051
Income Tax Act, 1961 - Section 12(2), 36, 36(1)(iii), 37(1), 40A(2)
High Courts29 Sept 2015
Sangayya Vs The Special Land Acquisition Officer, Upper Krishna Project
Karnataka High Court · (2015) 09 KAR CK 0050
Land Acquisition Act, 1894 - Section 11, 18, 4(1)
High Courts29 Sept 2015Partly Allowed
Shamshunnisa and Others Vs S. Gopalappa and Others
Karnataka High Court · (2015) 09 KAR CK 0045