COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 41 of 219

High Courts01 Oct 2015Dismissed

Nagavva and Others Vs The Managing Director, Agricultural Insurance Corporation of India Limited and Others

Karnataka High Court · (2015) 10 KAR CK 0126

Legal Services Authorities Act, 1987 - Section 22A(b)(vi), 22C(1)

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High Courts01 Oct 2015Allowed

Seema Vs B.K. Jayavardhana

Karnataka High Court · (2015) 10 KAR CK 0125

Hindu Marriage Act, 1955 - Section 21(ii), 9Penal Code, 1860 (IPC) - Section 323, 34, 498A, 504, 506

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High Courts01 Oct 2015Dismissed

Superintending Engineer (Electrical), KPTCL and Others Vs Lakshmavva and Others

Karnataka High Court · (2015) 10 KAR CK 0047

Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 21

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High Courts01 Oct 2015Allowed

Veerayya F. Kotyalmath Vs The State of Karnataka and Others

Karnataka High Court · (2015) ILR (Kar) 4947

Constitution of India, 1950 - Article 16(1), 16(4)

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High Courts01 Oct 2015Allowed

Chikkegowda and Others Vs Ugraiah and Others

Karnataka High Court · (2015) 10 KAR CK 0011

Hindu Succession Act, 1956 - Section 6

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High Courts30 Sept 2015Allowed

Leharchand and Others Vs Gulabchand and Others

Karnataka High Court · (2015) 09 KAR CK 0413

Arbitration and Conciliation Act, 1996 - Section 8, 9Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 115

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High Courts30 Sept 2015Disposed off

The India Sugars and Refineries Limited Vs The Commissioner for Cane Development and Director of Sugar in Karnataka and Others

Karnataka High Court · (2015) 09 KAR CK 0412

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22

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High Courts30 Sept 2015Allowed

Balakrishna Pai Vs The State of Karnataka

Karnataka High Court · (2015) 09 KAR CK 0409

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302

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High Courts30 Sept 2015Allowed

Hanumantharayappa Vs The State of Karnataka

Karnataka High Court · (2015) 09 KAR CK 0408

Penal Code, 1860 (IPC) - Section 302

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High Courts30 Sept 2015Partly Allowed

M. Narasimhappa Vs The State of Karnataka

Karnataka High Court · (2015) 09 KAR CK 0407

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts30 Sept 2015Dismissed

Amruth Rao Vs Mallinath

Karnataka High Court · (2015) 09 KAR CK 0406

Civil Procedure Code, 1908 (CPC) - Section 100, 96

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High Courts30 Sept 2015Allowed

Mohammed Moosa Vs Mohammed Ibrahim

Karnataka High Court · (2015) 09 KAR CK 0405

Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 45Specific Relief Act, 1963 - Section 16(c)

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High Courts30 Sept 2015Disposed off

H.S. Anantha Vs M.K. Manjunatha and Others

Karnataka High Court · (2015) 09 KAR CK 0404

Penal Code, 1860 (IPC) - Section 227, 338

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High Courts30 Sept 2015Partly Allowed

The Managing Director, KSRTC Vs Mahadevamma and Others

Karnataka High Court · (2015) 09 KAR CK 0403

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High Courts30 Sept 2015Allowed

Geetha Vs Girishachar

Karnataka High Court · (2015) 09 KAR CK 0397

Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts30 Sept 2015Dismissed

State of Karnataka Vs Unnamalai and Others

Karnataka High Court · (2015) 09 KAR CK 0332

Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts30 Sept 2015Allowed

Power Grid Corporation of India Ltd. Vs Devendrappa and Others

Karnataka High Court · (2015) 09 KAR CK 0287

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 151Constitution of India, 1950 - Article 12, 21, 39A, 41Penal Code, 1860 (IPC) - Section 188

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High Courts30 Sept 2015Partly Allowed

Gangadhar Hiregutti and Others Vs Ishwar

Karnataka High Court · (2015) 09 KAR CK 0286

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499, 500, 501

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High Courts30 Sept 2015Allowed

National Insurance Co. Ltd. Vs Bagawwa Dundappa Reddy and Others

Karnataka High Court · (2015) 09 KAR CK 0284

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High Courts30 Sept 2015Partly Allowed

Roopa and Others Vs The Managing Director, Karnataka State Road Transport Corporation Ltd.

Karnataka High Court · (2015) 09 KAR CK 0245

Motor Vehicles Act, 1988 - Section 166

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