High Courts05 Oct 2015Dismissed
A.S. Gururaja Vs A.S. Raghavendrachar and Others
Karnataka High Court · (2015) 10 KAR CK 0229
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 40 of 219
High Courts05 Oct 2015Partly Allowed
Mohammad Manar Vs The State
Karnataka High Court · (2015) 10 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 428Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts05 Oct 2015Allowed
Shivalingaiah and Others Vs G.S. Veena and Others
Karnataka High Court · (2015) 10 KAR CK 0218
High Courts05 Oct 2015Allowed
Syarabai Vs Shri Setambar Sthanikvasi Shravak Sangh "Jain Community" and Others
Karnataka High Court · (2015) 10 KAR CK 0194
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101, 102, 90
High Courts05 Oct 2015Dismissed
Dundappa Vs Aadappa Rayappan Budigoppa and Others
Karnataka High Court · (2015) 10 KAR CK 0173
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 47 Rule 1, Order 47 Rule 47, 100, 114
High Courts05 Oct 2015Dismissed
Ramesh P. Vs Chandrakantha V.
Karnataka High Court · (2015) 10 KAR CK 0123
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Provincial Small Cause Courts Act, 1887 - Section 18Transfer of Property Act, 1882 - Section 106, 109
High Courts05 Oct 2015Allowed
C.M. Kamanavalli and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0106
High Courts05 Oct 2015Dismissed
Commissioner of Central Excise, Customs Vs Godavari Sugar Mills Ltd.
Karnataka High Court · (2015) 40 STR 1063
Finance Act, 1994 - Section 66, 68, 68(1), 68(2), 76
High Courts05 Oct 2015Dismissed
A. Leelavathi and Others Vs Shyamalamma and Others
Karnataka High Court · (2015) 10 KAR CK 0013
Evidence Act, 1872 - Section 90Karnataka Rent Act, 1999 - Section 27(1)(2)(a), 27(2)(a), 27(2)(r), 31
High Courts05 Oct 2015Dismissed
Imran Ali Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0001
Arms Act, 1959 - Section 25(1)(A), 29(a)(b)Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 438, 439, 482
High Courts01 Oct 2015Dismissed
Diesel (India) Vs Krishnamurthy and Others
Karnataka High Court · (2015) 10 KAR CK 0231
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 9 Rule 13Karnataka Small Cause Courts Act, 1964 - Section 18
High Courts01 Oct 2015Dismissed
The Land Acquisition Officer, M and MIP and Others Vs Gousia Begum and Others
Karnataka High Court · (2015) 10 KAR CK 0220
Land Acquisition Act, 1894 - Section 18(2)
High Courts01 Oct 2015Allowed
Shashidhar M. Vs Poornima C.
Karnataka High Court · (2015) 10 KAR CK 0217
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 10, 11, 5, 5(i), 7Penal Code, 1860 (IPC) - Section 120B, 34, 420, 468, 495
High Courts01 Oct 2015Allowed
Chinni Sudeshna Vs S. Nagaraj
Karnataka High Court · (2015) 10 KAR CK 0216
Family Courts Act, 1984 - Section 19(3)Hindu Marriage Act, 1955 - Section 13, 28(4)Prevention of Corruption Act, 1988 - Section 5(1)(d)
High Courts01 Oct 2015Dismissed
Manoj Kumar Thakur Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 754
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 174
High Courts01 Oct 2015Partly Allowed
Mogalappa Vs The State of Karnatka
Karnataka High Court · (2015) 10 KAR CK 0214
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357A, 365, 428Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 304-II
High Courts01 Oct 2015Disposed off
K.C. Manjunath and Others Vs The Deputy Commissioner, South Canara District and Others
Karnataka High Court · (2015) 10 KAR CK 0207
High Courts01 Oct 2015Partly Allowed
The State of Karnataka Vs United Breweries Ltd.
Karnataka High Court · (2015) 10 KAR CK 0184
Constitution of India, 1950 - Article 366, 366(29A)(d)Finance Act, 1994 - Section 55(b), 65Karnataka Sales Tax Act, 1957 - Section 2(1)(t)(iv), 2(m), 5, 5-C
High Courts01 Oct 2015Dismissed
The Divisional Controller, North West Karnataka Road Transport Corporation and Others Vs Sangeeta and Others
Karnataka High Court · (2015) 10 KAR CK 0183
High Courts01 Oct 2015Allowed
Venkatalakshmi and Others Vs Padma and Others
Karnataka High Court · (2015) 4 AKR 738 : (2016) 1 KCCR 181
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151