High Courts07 Oct 2015Allowed
Renukmar and Others Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0208
Evidence Act, 1872 - Section 24, 25, 26, 27Penal Code, 1860 (IPC) - Section 201, 302
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 38 of 219
High Courts07 Oct 2015Dismissed
Ammayamma and Others Vs Papamma and Others
Karnataka High Court · (2015) 10 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts07 Oct 2015Partly Allowed
S.H. Narayana Murthy and Others Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0181
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2015Dismissed
Seetharam Venkataramana and Others Vs J. Krishna Palemar
Karnataka High Court · (2015) 10 KAR CK 0180
High Courts07 Oct 2015Allowed
N.L. Somashekaraiah and Others Vs C. Laxmidevi
Karnataka High Court · (2015) 10 KAR CK 0169
High Courts07 Oct 2015Partly Allowed
Amlagiris and Others Vs MSPL Limited
Karnataka High Court · (2015) 10 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 200, 357(3), 397, 401Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts07 Oct 2015Partly Allowed
Rathnamma and Others Vs Mahadveswamy and Others
Karnataka High Court · (2015) 10 KAR CK 0124
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2015Disposed Off
U.S. Chandravati Achar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0117
Constitution of India, 1950 - Article 226
High Courts07 Oct 2015Disposed Off
Ramesh Vs The Deputy Commissioner, Belagavi and Others
Karnataka High Court · (2015) 10 KAR CK 0114
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts07 Oct 2015Disposed Off
Leela and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0111
High Courts07 Oct 2015Allowed
Amalgiris and Others Vs MSPL Limited
Karnataka High Court · (2015) 10 KAR CK 0107
Arbitration and Conciliation Act, 1996 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 200, 397, 401Limitation Act, 1963 - Section 5
High Courts07 Oct 2015
Prabhulingeshwar Sugars & Chemicals Limited Vs The Assistant Commissioner of Income Tax, Central Circle-2 and Others
Karnataka High Court · (2015) 10 KAR CK 0104
Income Tax Act, 1961 - Section 260-A, 40A(2)(b)
High Courts07 Oct 2015
The Commissioner of Income Tax and Others Vs AMCO Power Systems Ltd.
Karnataka High Court · (2016) 194 CompCas 146 : (2015) 281 CTR 332 : (2015) 235 TAXMAN 521
Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148, 28
High Courts07 Oct 2015Partly Allowed
Nethramma and Others Vs Zahir and Others
Karnataka High Court · (2015) 10 KAR CK 0050
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2015Partly Allowed
Abdul Khader Vs The United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0049
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2015
Hindustan Petroleum Corporation Ltd. and Others Vs Union of India and Others
Karnataka High Court · (2015) 10 KAR CK 0048
Bombay Provincial Municipal Corporations Act, 1949 - Section 406(2)(e)Central Excises and Salt Act, 1944 - Section 11D, 35, 35A, 35B, 35CConstitution of India, 1950 - Article 14, 19(1)(g), 226, 227, 265
High Courts07 Oct 2015Dismissed
Rathnamma and Others Vs V. Prahalada Rao
Karnataka High Court · (2015) 10 KAR CK 0042
Transfer of Property Act, 1882 - Section 51, 58(d), 62, 72
High Courts07 Oct 2015Dismissed
The State of Karnataka Vs Somashekar and Others
Karnataka High Court · (2015) 10 KAR CK 0014
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 34, 498A
High Courts07 Oct 2015Disposed Off
Venkataswamy Vs Venkataramappa and Others
Karnataka High Court · (2015) 10 KAR CK 0012
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts07 Oct 2015Dismissed
Ashwathamma Vs Chickasubbamma and Others
Karnataka High Court · (2015) 10 KAR CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27