High Courts08 Oct 2015Dismissed
Nagarathnamma Vs C.R. Nagendra
Karnataka High Court · (2015) 10 KAR CK 0189
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 96
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 37 of 219
High Courts08 Oct 2015Dismissed
P.S. Kusumalatha and Others Vs The State and Others
Karnataka High Court · (2015) 10 KAR CK 0162
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173, 4(1)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts08 Oct 2015Dismissed
Jayaram Vs S. Shruthi and Others
Karnataka High Court · (2015) 10 KAR CK 0130
High Courts08 Oct 2015Dismissed
The Branch Manager, The Oriental Insurance Co. Ltd. Vs Saravana and Others
Karnataka High Court · (2015) 10 KAR CK 0120
Workmens Compensation Act, 1923 - Section 30(1)
High Courts08 Oct 2015Allowed
Bhatati Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0116
High Courts08 Oct 2015Partly Allowed
Chandamma Vs Gangaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0115
High Courts08 Oct 2015Allowed
Hussainsab and Others Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
High Courts08 Oct 2015Dismissed
The State of Karnataka Vs Ganesh Shetty
Karnataka High Court · (2015) 10 KAR CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Partly Allowed
Lalita and Others Vs Disnesh Raosaheb Desai and Others
Karnataka High Court · (2015) 10 KAR CK 0061
High Courts08 Oct 2015Dismissed
Imran Khan Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357(1), 374(2)Penal Code, 1860 (IPC) - Section 143, 146, 147, 149, 365
High Courts08 Oct 2015Dismissed
Abdul Hamed Vs Bilkishbanu and Others
Karnataka High Court · (2015) 10 KAR CK 0038
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 100, 96Limitation Act, 1963 - Section 3Specific Relief Act, 1963 - Section 34, 38
High Courts08 Oct 2015Disposed Off
Saroja Krishnamurthy and Others Vs Shanthamma and Others
Karnataka High Court · (2015) 10 KAR CK 0023
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A
High Courts08 Oct 2015Allowed
Leela Bai and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 KarLJ 283
Contract Act, 1872 - Section 202Karnataka Land Revenue Act, 1964 - Section 128, 135, 136(2)
High Courts07 Oct 2015Partly Allowed
Karnataka State Road Transport Corporation Vs Savitha and Others
Karnataka High Court · (2015) 10 KAR CK 0239
High Courts07 Oct 2015Allowed
Suraj and Others Vs The State of Karnataka
Karnataka High Court · (2016) 1 KCCR 47
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(c), 22(c), 41, 42, 43
High Courts07 Oct 2015Allowed
S.A. Babu Reddy Vs Munireddy and Others
Karnataka High Court · (2016) 1 AKR 147
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 106, Order 21 Rule 97
High Courts07 Oct 2015Partly Allowed
H.Y. Narasimha Prasad Vs The General Manager, Syndicate Bank and Others
Karnataka High Court · (2015) 4 AKR 842
Constitution of India, 1950 - Article 14, 16, 21Evidence Act, 1872 - Section 162
High Courts07 Oct 2015
Noor Hussain and Others Vs Bajaj Allianz General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 852
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 2, 2(21), 3
High Courts07 Oct 2015
State and Others Vs K.B. Bettegowda and Others
Karnataka High Court · (2015) 10 KAR CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190, 200, 313, 376(2)(a)Penal Code, 1860 (IPC) - Section 109, 114, 193, 201, 302
High Courts07 Oct 2015Dismissed
State Vs Upendrachar and Others
Karnataka High Court · (2015) 4 AKR 740 : (2016) 1 KCCR 185
Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304(B), 34, 498(A)