High Courts14 Oct 2015Dismissed
K. Mahadevu Vs The Joint Commissioner of Customs and Others
Karnataka High Court · (2015) 10 KAR CK 0128
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 35 of 219
High Courts14 Oct 2015Dismissed
Maruti Vs Tippanna Siddappa Dalawayi
Karnataka High Court · (2015) 10 KAR CK 0119
High Courts14 Oct 2015Allowed
Tulajappa Nagendrasa Jartarghar Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0101
Electricity Act, 2003 - Section 135(1)(c), 138(1)(d)
High Courts14 Oct 2015Partly Allowed
Rangaraju Vs R.R. Developers and Others
Karnataka High Court · (2015) 10 KAR CK 0091
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 12, Order 21 Rule 13, Order 23 Rule 3
High Courts14 Oct 2015Dismissed
D. Shekarappa Vs B.R. Indudar and Others
Karnataka High Court · (2015) 10 KAR CK 0056
Civil Procedure Code, 1908 (CPC) - Section 151Karnataka Stamp Act, 1957 - Section 33, 34, 37, 38, 39
High Courts14 Oct 2015Dismissed
Karnataka State Road Transport Corporation Vs Nagendra and Others
Karnataka High Court · (2015) 10 KAR CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts14 Oct 2015
Chennamma and Others Vs The Managing Director, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0026
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Allowed
Union of India and Others Vs D. Jayaramu
Karnataka High Court · (2015) 10 KAR CK 0193
Constitution of India, 1950 - Article 14
High Courts13 Oct 2015Allowed
A.K. Mohta Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (2015) 10 KAR CK 0179
Civil Procedure Code, 1908 (CPC) - Section 115, 151Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22, 22(1)State Financial Corporations Act, 1951 - Section 31(1)(a)
High Courts13 Oct 2015Dismissed
Rajasab and Others Vs M.F. Ingalagi and Others
Karnataka High Court · (2015) 10 KAR CK 0172
High Courts13 Oct 2015Dismissed
Yellappa Vs Nijaguneppa and Others
Karnataka High Court · (2015) 10 KAR CK 0171
Criminal Procedure Code, 1973 (CrPC) - Section 197, 200Penal Code, 1860 (IPC) - Section 324, 504
High Courts13 Oct 2015Dismissed
Gowramma and Others Vs P. Lakshminarayana
Karnataka High Court · (2016) 1 AKR 87 : (2016) 1 KarLJ 256
Karnataka Municipal Corporations Act, 1976 - Section 110
High Courts13 Oct 2015Allowed
Narayana Reddy Vs Manjunath and Others
Karnataka High Court · (2016) AIR (Kar) 1 : (2016) 1 AKR 195
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Oct 2015Partly Allowed
Nagashetty and Others Vs Basappa Danooru and Others
Karnataka High Court · (2015) 10 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Partly Allowed
Anjeenamma and Others Vs Srinivasa B.C. and Others
Karnataka High Court · (2015) 4 AKR 660
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Allowed
L. Srinivasan and Others Vs The Bharath Gold Mines Limited
Karnataka High Court · (2016) 2 KarLJ 49
Industrial Disputes Act, 1947 - Section 10, 33(C)(2), 33C(2)
High Courts13 Oct 2015Dismissed
M. Mahadevappa Vs Rajappa and Others
Karnataka High Court · (2015) 10 KAR CK 0122
High Courts13 Oct 2015Dismissed
Sudhir Kavdia Vs Syndicate Bank
Karnataka High Court · (2015) 10 KAR CK 0102
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 9(3)(i), 9(3A)
High Courts13 Oct 2015Partly Allowed
Shobha and Others Vs Shabu and Others
Karnataka High Court · (2015) 10 KAR CK 0025
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Partly Allowed
Rangamma and Others Vs Anitha. K.P. and Others
Karnataka High Court · (2015) 10 KAR CK 0024
Motor Vehicles Act, 1988 - Section 166