High Courts16 Oct 2015Allowed
Kavitha Raman and Others Vs Navajeeva Ashram and Others
Karnataka High Court · (2015) 10 KAR CK 0112
Land Acquisition Act, 1894 - Section 12(2)Right to Information Act, 2005 - Section 4
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 34 of 219
High Courts16 Oct 2015Disposed Off
The Managing Committee, Sri. Durgaparameshwari High School and Others Vs Shankar Shettigar and Others
Karnataka High Court · (2015) 10 KAR CK 0105
High Courts16 Oct 2015Disposed Off
K. Manjunath and Others Vs IDBI Bank Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0063
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 17
High Courts16 Oct 2015Allowed
Bharat Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 498-A
High Courts16 Oct 2015Dismissed
Priyanka Choudhary and Others Vs State and Others
Karnataka High Court · (2015) 10 KAR CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 227Juvenile Justice Act, 1986 - Section 23Penal Code, 1860 (IPC) - Section 337, 354, 376(i)
High Courts16 Oct 2015Partly Allowed
P.R. Pramila Vs K.G. Prema and Others
Karnataka High Court · (2015) 10 KAR CK 0053
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(a), 151
High Courts16 Oct 2015
Roopa M.C. and Others Vs Hanumanthaiah C. and Others
Karnataka High Court · (2015) 10 KAR CK 0039
High Courts16 Oct 2015Dismissed
Srikar Punith Rajanhalli Vs Hindustan Petroleum Corporation Limited and Others
Karnataka High Court · (2015) 10 KAR CK 0009
High Courts15 Oct 2015Partly Allowed
K. Chandrashekar Shetty and Others Vs Sheena Naik and Others
Karnataka High Court · (2015) 10 KAR CK 0192
Motor Vehicles Act, 1988 - Section 166
High Courts15 Oct 2015Dismissed
M.T. Lingaiah Vs Madivalara R. Janaki
Karnataka High Court · (2015) 10 KAR CK 0178
High Courts15 Oct 2015Dismissed
G.K. Ganesh and Others Vs G.T. Krishna Reddy and Others
Karnataka High Court · (2015) 10 KAR CK 0177
Transfer of Property Act, 1882 - Section 52
High Courts15 Oct 2015Partly Allowed
Renuka Bai and Others Vs K. Rajesh Nayak and Others
Karnataka High Court · (2015) 10 KAR CK 0175
Motor Vehicles Act, 1988 - Section 166
High Courts15 Oct 2015Partly Allowed
Dondiba and Others Vs Mohammed Salman and Others
Karnataka High Court · (2015) 10 KAR CK 0161
High Courts15 Oct 2015Allowed
Arun Kumar K.S. Vs Principal Secretary, Rural Development and Panchayath Rajya Department and Others
Karnataka High Court · (2015) 10 KAR CK 0129
High Courts15 Oct 2015Disposed Off
Radha Devi A. Vs Union of India and Others
Karnataka High Court · (2015) 10 KAR CK 0127
High Courts15 Oct 2015Disposed Off
Gundegowda and Others Vs Rangamma
Karnataka High Court · (2015) 10 KAR CK 0118
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25
High Courts15 Oct 2015Partly Allowed
C.R. Channabasappa Vs R. Rajkumar and Others
Karnataka High Court · (2015) 10 KAR CK 0044
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Oct 2015Dismissed
N.G. Nagarathna and Others Vs State Bank of India and Others
Karnataka High Court · (2015) 10 KAR CK 0010
High Courts14 Oct 2015Allowed
Concord India Private Limited and Others Vs Assistant Commissioner, Bangalore North Sub-Division and Others
Karnataka High Court · (2016) 2 KarLJ 227
Karnataka Industrial Areas Development Act, 1966 - Section 1(3), 3(1)Karnataka Land Revenue Act, 1964 - Section 127, 128, 129, 136, 136(2)
High Courts14 Oct 2015Allowed
A.R. Lalitha Vs C.N. Satyanarayana and Others
Karnataka High Court · (2015) 10 KAR CK 0174
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9