High Courts29 Oct 2015Partly Allowed
Bheemappa and Others Vs Gutham and Others
Karnataka High Court · (2015) 10 KAR CK 0034
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 32 of 219
High Courts29 Oct 2015Dismissed
Govindappa Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 376
High Courts29 Oct 2015Dismissed
M.S. Shivaram Vs Nagarathnamma and Others
Karnataka High Court · (2015) 10 KAR CK 0027
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 6 Rule 17
High Courts29 Oct 2015Partly Allowed
Branch Manager Shriram General Insurance Co. Ltd. Vs Vinoda and Others
Karnataka High Court · (2015) 10 KAR CK 0020
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Dismissed
M.R. Nagendra Vs R. Ramprasad and Others
Karnataka High Court · (2015) 10 KAR CK 0198
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(d)Hindu Succession Act, 1956 - Section 22Punjab Pre-emption Act, 1913 - Section 30
High Courts28 Oct 2015Allowed
Usha Rameshan Vs S. Udaya Chandran and Others
Karnataka High Court · (2015) 10 KAR CK 0197
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Allowed
Pooja and Others Vs Revappa and Others
Karnataka High Court · (2015) 10 KAR CK 0186
High Courts28 Oct 2015Allowed
Ramegowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0185
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Evidence Act, 1872 - Section 114(e)
High Courts28 Oct 2015Allowed
Ravendra Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155(1), 155(2), 482, 94
High Courts28 Oct 2015Dismissed
The Chief Post Master General, Karnataka Region and Others Vs S.V. Balasubramanya and Others
Karnataka High Court · (2015) 10 KAR CK 0155
High Courts28 Oct 2015Partly Allowed
Puttaraju Vs Lohith Kumar P.B. and Others
Karnataka High Court · (2015) 10 KAR CK 0154
High Courts28 Oct 2015Dismissed
Zubaida and Others Vs S.S. Ganesh and Others
Karnataka High Court · (2015) 10 KAR CK 0153
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Dismissed
T.S. Chandramouly Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0151
High Courts28 Oct 2015Dismissed
Anjanappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0145
Civil Procedure Code, 1908 (CPC) - Section 80Karnataka Land Revenue Act, 1964 - Section 127
High Courts28 Oct 2015Allowed
Maya D. Bhat Vs H.P. Rathna
Karnataka High Court · (2015) 10 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 142
High Courts28 Oct 2015Disposed Off
Belgaum Minerals Vs The Tahasildar and Others
Karnataka High Court · (2015) 10 KAR CK 0137
Karnataka Land Revenue Act, 1964 - Section 95(1)
High Courts28 Oct 2015
A. Parthasarathy and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KarLJ 154
Land Acquisition Act, 1894 - Section 16(2), 48, 48(1)
High Courts28 Oct 2015Dismissed
Balakrishna and Others Vs Parvathamma and Others
Karnataka High Court · (2015) 10 KAR CK 0097
High Courts28 Oct 2015Dismissed
Siddayya Vs The Management of NWKRTC
Karnataka High Court · (2016) 1 AKR 37 : (2016) LabIC 685
High Courts28 Oct 2015Dismissed
The General Manager, HMT Machine Tools Limited Vs The Deputy Commissioner, Bangalore Urban District and Others
Karnataka High Court · (2015) 147 FLR 925 : (2016) 1 LLN 693
Payment of Gratuity Act, 1972 - Section 14, 7(3A), 7(7)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 16, 22