High Courts30 Oct 2015Allowed
B.G. Prabhakumar and Others Vs The Hon''ble Lokayukta for Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0201
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 30 of 219
High Courts30 Oct 2015Allowed
K. Murthy Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0196
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 379
High Courts30 Oct 2015Partly Allowed
Papanna and Others Vs M. Bakkiam and Others
Karnataka High Court · (2015) 10 KAR CK 0156
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Partly Allowed
H.K. Muralidhara and Others Vs K. Gangadhara and Others
Karnataka High Court · (2015) 10 KAR CK 0149
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Allowed
Union of India and Others Vs S. Nagendrappa
Karnataka High Court · (2015) 10 KAR CK 0144
High Courts30 Oct 2015Dismissed
Ismailsab and Others Vs The Special Land Acquisition Officer, Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2016) 1 AKR 35
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts30 Oct 2015Disposed Off
P.R.S. Rice Mill Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0133
High Courts30 Oct 2015Partly Allowed
Sayyad Abbas Vs Rukiyabi and Others
Karnataka High Court · (2015) 10 KAR CK 0100
High Courts30 Oct 2015Dismissed
N. Mahadeva and Others Vs P. Devaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0088
High Courts30 Oct 2015Partly Allowed
N.S. Vijayakumar Vs The Medical Officer General Hospital Chikkanayakanahalli and Others
Karnataka High Court · (2015) 10 KAR CK 0075
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Dismissed
Saikala Power Private Limited Vs Additional Director, General of Foreign Trade, Directorate General of Foreign Trade and Others
Karnataka High Court · (2015) 10 KAR CK 0074
Foreign Trade (Development and Regulation) Act, 1992 - Section 5
High Courts30 Oct 2015Partly Allowed
Haseentaj and Others Vs The Managing Director, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0070
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Allowed
K.C. Vijayaraghava Reddy and Others Vs Gopalappa and Others
Karnataka High Court · (2015) 10 KAR CK 0069
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 64Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4(1, 4(1), 4(1)(2)(3)
High Courts30 Oct 2015Allowed
Christy Fried Gram Industry and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 823 : (2016) CriLJ 482 : (2016) 1 KCCR 83
Constitution of India, 1950 - Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 10, 154, 156, 157, 216Food Safety and Standards Act, 2006 - Section 29, 30, 40, 41, 42
High Courts30 Oct 2015Dismissed
South India Corporation Pvt. Ltd. Vs The Karnataka Power Corporation Ltd. and Others
Karnataka High Court · (2016) 2 KarLJ 132
Karnataka Transparency in Public Procurements Act, 1999 - Section 13, 14Micro, Small and Medium Enterprises Development Act, 2006 - Section 7
High Courts30 Oct 2015Allowed
Anasuya and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0035
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 149, 323, 324, 384, 447
High Courts30 Oct 2015Allowed
R. Lakshmaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0021
Constitution of India, 1950 - Article 166, 166(1)Karnataka Lokayukta Act, 1984 - Section 12(3), 13(1), 14, 2(a), 7
High Courts30 Oct 2015Dismissed
Basaveshwar Veerashiva Vidyavardhaka Sangha Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0019
Constitution of India, 1950 - Article 226
High Courts30 Oct 2015Dismissed
The General Manager, ICICI Lombard General Insurance Co. Ltd. and Others Vs Shankargouda and Others
Karnataka High Court · (2015) 10 KAR CK 0017
High Courts30 Oct 2015Allowed
In Re: Re Holdings Private Limited and Ors.
Karnataka High Court · (2015) 10 KAR CK 0015