High Courts02 Nov 2015Partly Allowed
Usha and Others Vs C. Arasegowda and Others
Karnataka High Court · (2015) 11 KAR CK 0258
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 28 of 219
High Courts02 Nov 2015Partly Allowed
D. Mohan Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0243
Motor Vehicles Act, 1988 - Section 166
High Courts02 Nov 2015Allowed
Murarilal Agarwal Vs Deputy Commissioner, Bellary District and Others
Karnataka High Court · (2015) 11 KAR CK 0232
Karnataka Land Reforms Act, 1961 - Section 125(2A)Penal Code, 1860 (IPC) - Section 34, 419, 420
High Courts02 Nov 2015Disposed Off
B. Sidda Reddy Vs Chief Secretary and Development Commissioner, Bangalore and Others
Karnataka High Court · (2015) 11 KAR CK 0225
Karnataka Land Revenue Act, 1964 - Section 67, 67(3)
High Courts02 Nov 2015Dismissed
R. Ramakrishna and Others Vs The Addl. Land Acquisition Officer, Bangalore Development Authority
Karnataka High Court · (2015) 11 KAR CK 0223
Land Acquisition Act, 1894 - Section 12(2), 18, 18(1), 18(3)(b), 30
High Courts02 Nov 2015Disposed Off
Shriram Sridharan Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 36Penal Code, 1860 (IPC) - Section 406
High Courts02 Nov 2015Allowed
Honnurswamy Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 34
High Courts02 Nov 2015Allowed
Basappa Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0216
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 304(II), 307, 323, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(2)(5), 3(1)(x)
High Courts02 Nov 2015Dismissed
N.M. Threethegowda Vs A. Abdul Refekh
Karnataka High Court · (2015) 11 KAR CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 2(d)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Nov 2015Dismissed
Amit Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0214
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts02 Nov 2015Allowed
Forever Precious Jewellery Vs Balaaji Designer Jewellery and Others
Karnataka High Court · (2015) 11 KAR CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 311, 397(2), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Nov 2015Dismissed
Vithoba and Others Vs Revappa
Karnataka High Court · (2015) 11 KAR CK 0212
Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Land Reforms Act, 1961 - Section 44
High Courts02 Nov 2015Disposed Off
The Managing Director, Gulbarga and Others Vs Basavaraj
Karnataka High Court · (2015) 11 KAR CK 0211
Industrial Disputes Act, 1947 - Section 10(4-A)
High Courts02 Nov 2015Partly Allowed
Malleshaiah Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0195
Land Acquisition Act, 1894 - Section 18(1), 28A, 4(1), 54
High Courts02 Nov 2015
S.B. Audio and Video Vs Additional Commissioner of Commercial Taxes and Others
Karnataka High Court · (2015) 11 KAR CK 0194
Karnataka Value Added Tax Act, 2003 - Section 3(3), 30(1), 39(1), 39(i)(a), 62
High Courts02 Nov 2015Dismissed
The Union of India and Others Vs N. Nagesh
Karnataka High Court · (2015) 11 KAR CK 0193
High Courts02 Nov 2015Dismissed
K.G. Rajaram Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0192
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 300 A
High Courts02 Nov 2015Allowed
The Director, Institute of Hotel Management, Catering Technology and Applied Nutrition and Others Vs Asmath Unnisa and Others
Karnataka High Court · (2015) 11 KAR CK 0185
High Courts02 Nov 2015Dismissed
Madappa Vs United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0184
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166
High Courts02 Nov 2015Disposed Off
B.V. Seetaram Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0068
Constitution of India, 1950 - Article 21, 226, 32