High Courts05 Nov 2015Disposed Off
Bhavya Builders Vs Super Properties
Karnataka High Court · (2015) 11 KAR CK 0061
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Partnership Act, 1932 - Section 69, 69(2)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 26 of 219
High Courts05 Nov 2015Dismissed
Kamala Vs Shantinath and Others
Karnataka High Court · (2015) 11 KAR CK 0020
High Courts04 Nov 2015Allowed
M.C. Sampath Kumar Vs M.C. Srimathi and Others
Karnataka High Court · (2015) 11 KAR CK 0333
Evidence Act, 1872 - Section 68, 69
High Courts04 Nov 2015Partly Allowed
Sangeetraj and Others Vs Suresh M. and Others
Karnataka High Court · (2015) 11 KAR CK 0327
High Courts04 Nov 2015Dismissed
Pratibha Vs Satish Kumar
Karnataka High Court · (2015) 11 KAR CK 0323
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24
High Courts04 Nov 2015Disposed Off
Sharanamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0318
Land Acquisition Act, 1894 - Section 16(1), 16(2), 18, 4(1), 6(1)
High Courts04 Nov 2015
S.N. Ladhani Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0316
Karnataka Housing Board Act, 1962 - Section 33(2), 4Land Acquisition Act, 1894 - Section 16(2), 48(1)
High Courts04 Nov 2015Allowed
Puttu Mogerthy and Others Vs Kava Hengsu and Others
Karnataka High Court · (2015) 11 KAR CK 0266
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts04 Nov 2015Allowed
Bharat Sanchar Nigam Limited and Others Vs G.P. Biradar
Karnataka High Court · (2015) 11 KAR CK 0246
Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts04 Nov 2015Dismissed
Mallanna Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0238
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 6, 100, 80
High Courts04 Nov 2015Partly Allowed
Renuka and Others Vs H.M. Manjunath and Others
Karnataka High Court · (2015) 11 KAR CK 0236
Motor Vehicles Act, 1988 - Section 166
High Courts04 Nov 2015Dismissed
Mallikarjun Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 149, 302, 304(B), 304B, 498(A)
High Courts04 Nov 2015Dismissed
Naganagouda and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0230
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 439Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 506
High Courts04 Nov 2015Allowed
Raghavendra Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 342, 376, 504
High Courts04 Nov 2015Allowed
Prakash Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 164, 363, 376, 376(2)(2)(I), 376(2)(I)Protection of Children from Sexual Offences Act, 2012 - Section 12, 2, 4, 6, 7
High Courts04 Nov 2015Dismissed
T. Isreal Vs The Union of India, Ministry of Defence and Others
Karnataka High Court · (2015) 11 KAR CK 0130
High Courts04 Nov 2015Allowed
H. Murigappa Vs B. Hayavadana Hatwar and Others
Karnataka High Court · (2015) 11 KAR CK 0073
Karnataka Stamp Act, 1957 - Section 34
High Courts03 Nov 2015Allowed
Manipal University Vs S.K. Dogra and Others
Karnataka High Court · (2015) 11 KAR CK 0317
Constitution of India, 1950 - Article 12, 162, 226, 235Motor Vehicles Act, 1988 - Section 22, 3(1), 38Right to Information Act, 2005 - Section 2(a), 2(h), 2(h) d(i), 2(h)(d)(i), 20(1)
High Courts03 Nov 2015Dismissed
Bhagya P. and Others Vs Ravi and Others
Karnataka High Court · (2015) 11 KAR CK 0312
Motor Vehicles Act, 1988 - Section 147, 163-A, 167Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts03 Nov 2015Dismissed
Gurusiddayya Vs The Tahsildar II, Dharwad and Others
Karnataka High Court · (2015) 11 KAR CK 0309